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Sri Swapan Kumar Das vs Sri Amiya Banerjee & Anr
2021 Latest Caselaw 4105 Cal

Citation : 2021 Latest Caselaw 4105 Cal
Judgement Date : 6 August, 2021

Calcutta High Court (Appellete Side)
Sri Swapan Kumar Das vs Sri Amiya Banerjee & Anr on 6 August, 2021

06.08.2021

ns Ct.04 S.A.T. 1418 of 2002 With I.A. No.CAN 1 of 2002 (old CAN 5584 of 2002)

Sri Swapan Kumar Das.

Vs.

Sri Amiya Banerjee & anr.

None appears on behalf of appellant. Same

situation prevailed on 30th July, 2021, when following order

was made:-

"The second appeal tender is of year 2002. It is accompanied by an application for stay. On 14th July, 2021 none appeared on behalf of appellant. The Bench had recorded a defect of omission to file certified copies of judgment and decree but it appears from noting, subsequently made on 26th July, 2021, the certified copies were filed on 23rd September, 2004.

None appears on behalf of appellant.

List under heading "For Dismissal" on 6th August, 2021."

SAT 1418 of 2002 alongwith I.A. No.CAN 1 of

2002 (old CAN 5584 of 2002) are dismissed.

(Arindam Sinha, J.)

(Saugata Bhattacharyya, J.)

 
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