Shyamal Kumar Mitra And Ors vs Romit Mitra And Ors
2021 Latest Caselaw 410 Cal/2

OD-4


                                   IA GA NO. 2 of 2021
                                     CS 135 of 2017
                                           In
                                     APO 57 of 2021
                            IN THE HIGH COURT AT CALCUTTA
                             CIVIL APPELLATE JURISDICTION
                                     ORIGINAL SIDE


                            SHYAMAL KUMAR MITRA AND ORS.
                                      VERSUS
                                ROMIT MITRA AND ORS.


     BEFORE:
     The Hon'ble JUSTICE I.P.MUKERJI
               AND
      The Hon'ble JUSTICE MD. NIZAMUDDIN
     Date : 30th April, 2021.

                                                                               Appearance :
                                                                    Mr. Arik Banerjee,Adv.
                                                                        ..;for the appellant

                                                               Mr. Arijit Doss Mullick,Adv.
                                                                 Mr. Debajyoti Datta,Adv.
                                                                   Mr. Souvick Mitra,Adv.
                                                                     ..for the respondents.

The Court:- We find no reason to entertain this application. However, the

judgment and order dated 25th March, 2021 contains the directions of the court

in their entirety. Nothing dictated has been omitted.

This application is disposed of accordingly.

(I.P.MUKERJI,J.)

(MD. NIZAMUDDIN,J.)

s.chandra