Rishabh Bengani vs Jaideep Halwasiya
2021 Latest Caselaw 390 Cal/2

OD 21

                                       ORDER SHEET

                                   IA GA 1 of 2021
                                   EC 187 of 2020
                          IN THE HIGH COURT AT CALCUTTA
                        ORDINARY ORIGINAL CIVIL JURISDICTION
                                   ORIGINAL SIDE

                                           RISHABH BENGANI
                                                 VS
                                           JAIDEEP HALWASIYA

  BEFORE:
  The Hon'ble JUSTICE DEBANGSU BASAK

Date: 13th April, 2021.

(Via Video Conference)

Mr. Reetobroto Mitra, Mr. A.P. Gomes, Advs.

...for the judgment-debtor Mr. Suman Dutt, Mr. Amritam Mandal, Mr. Anil Chowdhury, Advs.

...for the decree-holder

The Court: By this application, the judgment-debtor seeks modification of the

orders passed by this Court.

Learned advocate for the decree-holder seeks direction for filing affidavits.

Let affidavit-in-opposition be filed by April 30, 2021; reply thereto, if any, by May

7, 2021. List the application as 'Chamber Application for Final Disposal' on May 12,

2021.

(DEBANGSU BASAK, J.)

TR/