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Moumita Paul vs The State Of West Bengal & Anr
2021 Latest Caselaw 2781 Cal

Citation : 2021 Latest Caselaw 2781 Cal
Judgement Date : 13 April, 2021

Calcutta High Court (Appellete Side)
Moumita Paul vs The State Of West Bengal & Anr on 13 April, 2021
12   13.4.2021                     W.P.A. 2898 OF 2021
Sc                                    ----------------------
                                 (Through Video Conference)
                 ,




                                       Moumita Paul
                                             Vs.
                                The State of West Bengal & Anr.
                       ,,




                                            ---------

Mr. Tapas Kr. Dey Mr. Ashis Kr. Dutta Mr. Tapas Kr. Halder.

... For the Petitioner Mr. Sutanu Kr. Patra Ms. Supriya Dubey Ms. Debalina Chakraborty.

... For the WBCSSC Mr. Bhaskar Prasad Vaisya Mr. Ranjan Saha.

...For the State

Dr. Patra, counsel appearing on behalf of the

Commission refers to a judgment of the coordinate Bench

in Abdul Hakin Paik -vs. State of West Bengal & Ors.(W.P.

20384 (W) of 2018).

Mr. Tapas Kr. Dey, counsel appearing for the

petitioner also refers to some judgments to buttress his

argument.

Let these judgments be exchanged between the

parties.

Let this matter appear on April 20, 2021.

(Shekhar B. Saraf, J.)

 
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