Shweta Chandra vs Brahmanand Baldev Rai
2026 Latest Caselaw 3242 Bom

Bombay High Court

Shweta Chandra vs Brahmanand Baldev Rai on 31 March, 2026

Author: N.R. Borkar

Bench: N.R. Borkar

                                                                         1-cwp-13980-24.odt


           IN THE HIGH COURT OF JUDICATURE AT BOMBAY
                   CIVIL APPELLATE JURISDICTION
                 WRIT PETITION NO. 13980 OF 2024

Shweta Chandra                                                ...Petitioner
    V/s.
Brahmanand Baldev Rai                                         ...Respondent.

                            ..............
Mr.Sohail Bombaywala for the Petitioner.
Mr. Pawankumar R. Prasad for the Respondent.
                           ..............

                                    CORAM     :      N.R. BORKAR, J.

                                    DATE      :      31.03.2026.

P.C. :

1. List the petition under the caption "for final disposal" on 20th April 2026 at 3.00 p.m.

2. Ad-interim order, if any, to continue till the next date.

                                                     [N.R.BORKAR, J.]




Dinesh S. Sherla                        1/1