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The Oriental Insurance Co. Ltd., Thr. ... vs Prajay Prabhudas Deogade Thr. P.O.A. ...
2026 Latest Caselaw 2690 Bom

Citation : 2026 Latest Caselaw 2690 Bom
Judgement Date : 14 March, 2026

[Cites 0, Cited by 0]

Bombay High Court

The Oriental Insurance Co. Ltd., Thr. ... vs Prajay Prabhudas Deogade Thr. P.O.A. ... on 14 March, 2026

  2026:BHC-NAG:4474


                    A-102-fa 733-25


                                      HIGH COURT LEGAL SERVICES SUB-COMMITTEE,
                                               NAGPUR BENCH, NAGPUR.
                                             BEFORE THE NATIONAL LOK ADALAT

                                                FIRST APPEAL NO. 733 OF 2025
                                        Oriental Insurance Company Lt. through Manager,Nagpur
                                                                Versus
                                                   Prajay Prabhudas Deogade and anr.
                    ......................................................................................................
                    Shri C.A.Anthony, Advocate for Appellant.
                    Mr.K.P.Mirache, Advocate for Respondent no.1
                    .....................................................................................................
                                                     ORDER

(Passed on 14.03.2026)

By the instant appeal, the appellant Insurance Company has challenged the Award dated 11.02.2025, passed by MACT,Nagpur in Claim Petition No.466 of 2021.

In view of pursis (Form'N'), the Claimant-Respondent no.1 shall be entitled to receive the amount of Rs.51,00,000/- along with interest accrued thereon towards full and final settlement, and the remaining amount along with interest accrued thereon be refunded to the Appellant-insurance Company, out of the amount, which is deposited by the Insurance Company.

Accordingly, the Appeal Stands disposed of in terms of settlement.

The statutory amount, if any, be refunded to the Insurance Company along with interest accrued thereon and the Court fees as per rules.

                          MEMBER                        MEMBER                   PRESIDING OFFICER
                     (Aniruddha Chandekar)            (G. M. Kubde)             (Justice Neeraj P. Dhote)
                          Advocate                     Retd. P. D.J.

                    Khapekar




Signed by: Mr. B.T. Khapekar
Designation: PA To Honourable Judge
Date: 18/03/2026 10:53:18
 

 
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