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Magma Hdi General Insurance Co. Ltd., ... vs Pratham D/O Sanjay Zhalke And Others
2026 Latest Caselaw 2681 Bom

Citation : 2026 Latest Caselaw 2681 Bom
Judgement Date : 14 March, 2026

[Cites 0, Cited by 0]

Bombay High Court

Magma Hdi General Insurance Co. Ltd., ... vs Pratham D/O Sanjay Zhalke And Others on 14 March, 2026

  2026:BHC-NAG:4491




                                      HIGH COURT LEGAL SERVICES SUB-COMMITTEE,
                                                NAGPUR BENCH, NAGPUR.
                                           BEFORE THE NATIONAL LOK ADALAT
                                           FIRST APPEAL ST NO. 27130 OF 2025

                                  Magma HDI General Insurance Co.Ltd.,Nagpur
                                                     Versus
                                          Pratham Sanjay Zhalke and ors.
                    Mr. G.I.Dipwani,Advocate for Appellant.
                    Mr.K.P.Mirache, Adv. for Respondent Nos.1 to 3.
                                                        ORDER

(Passed on 14.03.2026)

This is an Appeal by the Insurance Company against the Award passed by the learned Accident Claims Tribunal, Nagpur. The Appellant Company and the Original Claimants, who are the Respondents in the Appeal have filed on record the terms of compromise pursis stating the amount of full and final settlement. The Claimants are personally present along with their Advocate. The compromise pursis is signed by the Claimants, by their Advocates and the learned Advocate for the Insurance Company. The pursis gives the details of the bank account of the Claimants Pratham Zalke and Payal Zhalke. It is agreed that the compromise amount will be deposited in the bank account of the Claimants as mentioned in the pursis.

In view of the above, the Appeal stands disposed of. The incentive amount be refunded to the Appellant Insurance Company. The Court Fees be dealt with as per rules.

                         MEMBER                          MEMBER                   PRESIDING OFFICER
                    (Aniruddha Chandekar)          (G. M. Kubde)       (Justice Neeraj P. Dhote)
                          Advocate                     Retd. P. D.J.
                    Kavita


Signed by: Kavita P Tayade
Designation: PS To Honourable Judge
Date: 18/03/2026 14:16:29
 

 
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