Oriental Insurance Co. Ltd, Amravati ... vs Sonkali Wd/O Ramlal Patorkar And 4 Ors
2026 Latest Caselaw 2678 Bom

Bombay High Court

Oriental Insurance Co. Ltd, Amravati ... vs Sonkali Wd/O Ramlal Patorkar And 4 Ors on 14 March, 2026

  2026:BHC-NAG:4470


                    A-98


                                      HIGH COURT LEGAL SERVICES SUB-COMMITTEE,
                                               NAGPUR BENCH, NAGPUR.
                                             BEFORE THE NATIONAL LOK ADALAT

                                                 FIRST APPEAL NO. 356 OF 2023
                               Oriental Insurance Co. Ltd. Amravati Div. Office, thr. Divisional -II, Nagpur
                                                                Versus
                                                Sonkali Wd/o. Ramlal Patorkar and ors.
                    ......................................................................................................
                    S/Shri C.A.Anthony and Shri D.N.Kukday, Advocates for Appellant.
                    .....................................................................................................

                                                            ORDER

(Passed on 14.03.2026)

By the instant Appeal, the Insurance Company has challenged the award dated 02/05/2008 passed by the learned Motor Accident Claims Tribunal, Achalpur (for short, 'Tribunal') in Claim Petition No. 148/2006. It is contended that, the Appellant-Insurance Company has already deposited the decreetal amount in the execution proceedings. The Appellant now does not want to prosecute the Appeal and wants to withdraw the same.

In view of withdrawal of Appeal, the amount deposited by the Insurance Company in terms of award dated 02/05/2008 passed in CP No. 148/2006, if not paid earlier, be paid to the Claimant(s) as per award.

Accordingly, the Appeal stands disposed of as withdrawn.

The statutory amount along with accrued interest be refunded to the Appellant and Court fees as per rules.

                          MEMBER                          MEMBER                       PRESIDING OFFICER
                     (Aniruddha Chandekar)              (G. M. Kubde)                (Justice Neeraj P. Dhote)
                          Advocate                       Retd. P. D.J.
                    Khapekar



Signed by: Mr. B.T. Khapekar
Designation: PA To Honourable Judge
Date: 18/03/2026 10:50:11