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Ajaykumar Rajkumar Shah vs Competent Authority(Land ...
2026 Latest Caselaw 2676 Bom

Citation : 2026 Latest Caselaw 2676 Bom
Judgement Date : 14 March, 2026

[Cites 0, Cited by 0]

Bombay High Court

Ajaykumar Rajkumar Shah vs Competent Authority(Land ... on 14 March, 2026

  2026:BHC-NAG:4405


                    HIGH COURT LEGAL SERVICES SUB-COMMITTEE, NAGPUR BENCH,
                                            NAGPUR.
                                BEFORE THE NATIONAL LOK ADALAT

                                      ARBITRATION APPEAL NO. 25 OF 2024
                                               Ajaykumar Rajkumar Shah
                                                             Versus
               Competent Authority (Land Acquisition) National Higway No.6 and Special
                                                 LOA, Akola and another
                  ----------------------------------------------------------------------------------------------
             Shri Ranjit Singh Gahilot, Advocate for the appellants.
             Shri A.A.Kathane, Advocate for the respondent-NHAI
                  ----------------------------------------------------------------------------------------------
                                                          ORDER

(Date: 14/03/2026)

The appellant is present through his counsel. Respondent no.2 is present with its counsel. The parties have willingly and amicably settled the dispute and filed settlement agreement on record. Terms of settlement agreement are read over and recorded. It is marked "X" for identification. The parties undertake to file signed settlement memo before the Executing Court.

In view of the settlement agreement, Arbitration Appeal is disposed of.

Court fees, if any, be refunded to the appellants as per rules.

                           Member                        Member                    Presiding Officer
                         (Amol Patil )                 (Bharat Vyas)         (Ms. Justice Nivedita P. Mehta)
                           Advocate                      Retd.D.J.

             SKNair




Signed by: Mr. S.K. NAIR

Designation: PS To Honourable Judge Date: 17/03/2026 15:53:29

 
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