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National Insurance Co. Ltd., Thr. ... vs Dilip Shankar Rajurkar And Others
2026 Latest Caselaw 2674 Bom

Citation : 2026 Latest Caselaw 2674 Bom
Judgement Date : 14 March, 2026

[Cites 0, Cited by 0]

Bombay High Court

National Insurance Co. Ltd., Thr. ... vs Dilip Shankar Rajurkar And Others on 14 March, 2026

  2026:BHC-NAG:4393


                  HIGH COURT LEGAL SERVICES SUB-COMMITTEE, NAGPUR BENCH,
                                                            NAGPUR.
                                        BEFORE THE NATIONAL LOK ADALAT
                                  CIVIL APPLICATION (CAF) NO. 1023 OF 2024
                                                                IN
                                     FIRST APPEAL STAMP NO. 3478 OF 2024
                                         National Insurance Company Limited
                                                              Versus
                                           Dilip Shankar Rajukar and others
                   ----------------------------------------------------------------------------------------------
             Shri C.C.Anthony, Advocate for the appellant.
             Shri S.S.Bhalerao, Advocate for the respondent no.1.
                   ----------------------------------------------------------------------------------------------
                                                           ORDER

(Date: 14/03/2026)

The matter is amicably settled between the parties. In view of the

same, the delay in filing the appeal is condoned.

In view of the settlement (Form N), the appeal is disposed of.

In view of that, settlement is accepted. The Appeal is disposed of

as settled.

Court fee be refunded as per Rules.

The claimant is entitled to withdraw the amount of compensation

of Rs.41,00,000/- along with interest accrued thereon and remaining amount

with accrued interest be paid to the Insurance Company.

                           Member                          Member                     Presiding Officer
                         (Amol Patil )                   (Bharat Vyas)          (Ms. Justice Nivedita P. Mehta)
                           Advocate                        Retd.D.J.


             SKNair



Signed by: Mr. S.K. NAIR

Designation: PS To Honourable Judge Date: 17/03/2026 15:07:35

 
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