Imtiyaz S/O Iqbal Kasmani vs Sau. Ravindarjeet W/O Manvinder Singh ...
2026 Latest Caselaw 2654 Bom

Bombay High Court

Imtiyaz S/O Iqbal Kasmani vs Sau. Ravindarjeet W/O Manvinder Singh ... on 14 March, 2026

  2026:BHC-NAG:4377


                                      HIGH COURT LEGAL SERVICES SUB-COMMITTEE,
                                               NAGPUR BENCH, NAGPUR.

                                            BEFORE THE NATIONAL LOK ADALAT

                                           FIRST APPEAL NO.1245/2019
                                              Imtiyaz S/o Iqbal Kasmani
                                                        Versus
                               Sau. Ravindarjeet W/o Manvinder singh Sethi and others
                    ......................................................................................................
                    Shri P.R. Agrawal, Advocate for the Appellant.
                    .....................................................................................................

                                                       ORDER

(Passed on 14.03.2026) The identity of the Appellant Imtiyaz S/o Iqbal Kasmani is verified through Video Call on Mobile No.9764777720 of Advocate Shri P.R. Agrawal and the Mobile Number of Appellant is 9422164808. The Appellant admitted the contents of the compromise puris as presented by the learned Advocate for the Appellant. The First Appeal is accordingly settled in terms of compromise pursis. The Respondent Insurance Company shall deposit the additional amount of Rs.40,000/- to M.A.C.T., Akola within 60 days. On such deposit, the Claimant shall be entitled to withdraw the said amount.

2. Court fees, if any, be refunded as per Rules.

3. The Appeal stands disposed of in terms of the settlement pursis.

                         MEMBER                     MEMBER              PRESIDING OFFICER
                    (Aniruddha Chandekar)         (G. M. Kubde)       (Justice Neeraj P. Dhote)
                       Advocate                    Retd. P. D.J.




                    Tambaskar.




Signed by: MR. N.V. TAMBASKAR
Designation: PS To Honourable Judge
Date: 17/03/2026 13:25:53