National Insurance Co. Ltd., Wardha ... vs Satish Madhukar Kale And Others
2026 Latest Caselaw 2648 Bom

Bombay High Court

National Insurance Co. Ltd., Wardha ... vs Satish Madhukar Kale And Others on 14 March, 2026

  2026:BHC-NAG:4392


                    HIGH COURT LEGAL SERVICES SUB-COMMITTEE, NAGPUR BENCH,
                                            NAGPUR.
                                BEFORE THE NATIONAL LOK ADALAT

                                              FIRST APPEAL NO. 601 OF 2016

                             National Insurance Company Limited, Wardha Branch
                                                              Versus
                                           Satish Madhukar Kale and others
                   ----------------------------------------------------------------------------------------------
             Shri D.N.Kukday, Advocate for the appellant.
             Shri S.K.Bhoyar, Advocate for the respondent nos. 1 and 2.
             Shri C.Anthony, Advocate for the respondent nos. 3 and 4.

                      ----------------------------------------------------------------------------------------------
                                                              ORDER

(Date: 14/03/2026)

The matter is amicably settled, as a result that the appellant has

withdrawn the Appeal by filing a separate pursis.

The Appellant does not want to proceed further. In view of that,

settlement is accepted. The Appeal is disposed of as settled.

Court fee be refunded as per Rules.

The claimants are entitled to withdraw of entire compensation

amount, if any, deposited by the appellant in the Court along with interest

accrued.

                            Member                           Member                      Presiding Officer
                          (Amol Patil )                    (Bharat Vyas)           (Ms. Justice Nivedita P. Mehta)
                            Advocate                         Retd.D.J.


             SKNair


Signed by: Mr. S.K. NAIR

Designation: PS To Honourable Judge Date: 17/03/2026 15:06:19