Executive Engineer, Lower Wardha ... vs Smt. Chhaya Wd/O Arvind Ithape
2026 Latest Caselaw 2647 Bom

Bombay High Court

Executive Engineer, Lower Wardha ... vs Smt. Chhaya Wd/O Arvind Ithape on 14 March, 2026

                                      HIGH COURT LEGAL SERVICES SUB-COMMITTEE,
                                               NAGPUR BENCH, NAGPUR.

                                            BEFORE THE NATIONAL LOK ADALAT

                                                 FIRST APPEAL NO. 574/2017

                                  Executive Engineer, Lower Wardha Project Division
                                                        Versus
                                     Smt. Chhaya Wd/o Arvind Ithape and others
                    ......................................................................................................
                    Shri. S.K. Bhoyar Advocate for the Appellants
                    Shri. C.R. Najbile, Advocate for the Respondent No.1 to 7

                    .....................................................................................................

                                                           ORDER

(Passed on 14.03.2026)

The Appellant and respondents are present. The parties have willingly and amicably settled the dispute. Both parties have filed terms and conditions of compromise in Form "H". Terms of compromise are read over and recorded. In view of compromise, award is passed.

Case is disposed of.

Court fees, if any, be refunded to the appellants as per rules.

                         MEMBER                      MEMBER                     PRESIDING OFFICER
                       (Amol Patil)                (Bharat Vyas)            (Justice Nivedita P. Mehta)
                         Advocate                 Retd. District Judge


                    MP Deshpande




Signed by: Mr. M.P. Deshpande

Designation: PA To Honourable Judge Date: 17/03/2026 14:29:45