Citation : 2026 Latest Caselaw 828 Bom
Judgement Date : 23 January, 2026
1-IAL-41074-2025.DOC
IN THE HIGH COURT OF JUDICATURE AT BOMBAY
ORDINARY ORIGINAL CIVIL JURISDICTION
INTERIM APPLICATION NO.2692 OF 2025
IN
EXECUTION APPLICATION NO.581 OF 2010
Swarup Group of Industries & Anr. ...Applicants
Versus
National Agricultural Co-Op. Marketing Federation
of India (NAFED) ...Respondent
WITH
INTERIM APPLICATION NO.2698 OF 2025
IN
EXECUTION APPLICATION NO.581 OF 2010
Swarup Group of Industries & Anr. ...Applicants
Versus
National Agricultural Co-Op. Marketing Federation
of India (NAFED) ...Respondent
WITH
INTERIM APPLICATION NO.6674 OF 2025
IN
EXECUTION APPLICATION NO.581 OF 2010
Swarup Group of Industries & Anr. ...Applicants
Versus
National Agricultural Co-Op. Marketing Federation
of India (NAFED) ...Respondent
WITH
CHAMBER SUMMONS NO.1576 OF 2015
IN
EXECUTION APPLICATION NO.581 OF 2010
National Agricultural Co-Op. Marketing Federation ...Applicant
of India (NAFED)
Versus
Swarup Group of Industries & Anr. ...Respondents
WITH
Page 1
Dusane
::: Uploaded on - 23/01/2026 ::: Downloaded on - 23/01/2026 23:33:29 :::
1-IAL-41074-2025.DOC
INTERIM APPLICATION (L) NO.39878 OF 2025
IN
INTERIM APPLICATION (L) NO.35472 OF 2025
Trisons Developers LLP ...Applicant
Versus
Swarup Group of Industries & Ors. ...Respondents
WITH
INTERIM APPLICATION (L) NO.41074 OF 2025
IN
INTERIM APPLICATION NO.2683 OF 2025
Trisons Developers LLP ...Applicant
Versus
Swarup Group of Industries & Ors. ...Respondents
Mr. Vishal Kanade i/by Mr. Devashish Godbole a/w. Mr. Ryan Peters, for
the Applicant- Trisons LLP in IA No. 2683 of 2025.
Ms. Mamta Sadh a/w. Ms. Kainaz Irani, and Mr. Prasad Das i/b. Das
Associates, for the Applicant in IA 6674 of 2025
Mr. Shashpal Shankar, for the Decree Holder-NAFED.
Mr. D. V. Deokar, a/w Mr. D. Parikh i/b. Parimal K. Shroff & Co., for the
Respondent No.3 in IA 6674 of 2025, for Respondent No.2 in IA(L)
41074 of 2025 and Respondent No.2 in IA(L) 39878 of 2025 .
CORAM: MADHAV J. JAMDAR, J.
DATED : 23rd January 2026 P. C.:
1. Mr. Kanade, learned Counsel for the Applicant/Auction Purchaser
in Interim Application No. 6674 of 2025 and Mr. Shankar, learned
Counsel for the Judgment Creditor tenders Affidavit-in-Reply. They are
taken on record.
Page 2 Dusane
1-IAL-41074-2025.DOC
2. Stand over to 28th January 2026. To be shown fairly high on
board.
[MADHAV J. JAMDAR, J.]
Page 3 Dusane
Publish Your Article
Campus Ambassador
Media Partner
Campus Buzz
LatestLaws.com presents: Lexidem Offline Internship Program, 2026
LatestLaws.com presents 'Lexidem Online Internship, 2026', Apply Now!