Swarup Group Of Industries vs National Agricultural Co Operative ...
2026 Latest Caselaw 826 Bom

Bombay High Court

Swarup Group Of Industries vs National Agricultural Co Operative ... on 23 January, 2026

Author: Madhav J. Jamdar

Bench: Madhav J. Jamdar

                                                  1-IAL-41074-2025.DOC




        IN THE HIGH COURT OF JUDICATURE AT BOMBAY
             ORDINARY ORIGINAL CIVIL JURISDICTION
                INTERIM APPLICATION NO.2692 OF 2025
                               IN
               EXECUTION APPLICATION NO.581 OF 2010

 Swarup Group of Industries & Anr.                 ...Applicants
        Versus
 National Agricultural Co-Op. Marketing Federation
 of India (NAFED)                                  ...Respondent

                              WITH
                INTERIM APPLICATION NO.2698 OF 2025
                               IN
               EXECUTION APPLICATION NO.581 OF 2010

 Swarup Group of Industries & Anr.                 ...Applicants
        Versus
 National Agricultural Co-Op. Marketing Federation
 of India (NAFED)                                  ...Respondent

                              WITH
                INTERIM APPLICATION NO.6674 OF 2025
                               IN
               EXECUTION APPLICATION NO.581 OF 2010

 Swarup Group of Industries & Anr.                 ...Applicants
        Versus
 National Agricultural Co-Op. Marketing Federation
 of India (NAFED)                                  ...Respondent

                             WITH
                CHAMBER SUMMONS NO.1576 OF 2015
                               IN
               EXECUTION APPLICATION NO.581 OF 2010

 National Agricultural Co-Op. Marketing Federation ...Applicant
 of India (NAFED)
        Versus
 Swarup Group of Industries & Anr.                 ...Respondents

                               WITH




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                                                           1-IAL-41074-2025.DOC




             INTERIM APPLICATION (L) NO.39878 OF 2025
                              IN
             INTERIM APPLICATION (L) NO.35472 OF 2025

 Trisons Developers LLP                                     ...Applicant
       Versus
 Swarup Group of Industries & Ors.                          ...Respondents

                             WITH
             INTERIM APPLICATION (L) NO.41074 OF 2025
                              IN
               INTERIM APPLICATION NO.2683 OF 2025

 Trisons Developers LLP                                     ...Applicant
       Versus
 Swarup Group of Industries & Ors.                          ...Respondents


 Mr. Vishal Kanade i/by Mr. Devashish Godbole a/w. Mr. Ryan Peters, for
 the Applicant- Trisons LLP in IA No. 2683 of 2025.
 Ms. Mamta Sadh a/w. Ms. Kainaz Irani, and Mr. Prasad Das i/b. Das
 Associates, for the Applicant in IA 6674 of 2025
 Mr. Shashpal Shankar, for the Decree Holder-NAFED.
 Mr. D. V. Deokar, a/w Mr. D. Parikh i/b. Parimal K. Shroff & Co., for the
 Respondent No.3 in IA 6674 of 2025, for Respondent No.2 in IA(L)
 41074 of 2025 and Respondent No.2 in IA(L) 39878 of 2025 .


                               CORAM:      MADHAV J. JAMDAR, J.

DATED : 23rd January 2026 P. C.:

1. Mr. Kanade, learned Counsel for the Applicant/Auction Purchaser

in Interim Application No. 6674 of 2025 and Mr. Shankar, learned

Counsel for the Judgment Creditor tenders Affidavit-in-Reply. They are

taken on record.

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1-IAL-41074-2025.DOC

2. Stand over to 28th January 2026. To be shown fairly high on

board.

[MADHAV J. JAMDAR, J.]

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