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Mormugao Port Authority (Formerly ... vs Vedanta Ltd., Thr. Its Chief Operating ...
2026 Latest Caselaw 431 Bom

Citation : 2026 Latest Caselaw 431 Bom
Judgement Date : 15 January, 2026

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Bombay High Court

Mormugao Port Authority (Formerly ... vs Vedanta Ltd., Thr. Its Chief Operating ... on 15 January, 2026

                                      COMAP 3 of 2019

     Jose

            IN THE HIGH COURT OF BOMBAY AT GOA
                      COMMERCIAL APPEAL NO.3 OF 2019

MORMUGAO PORT AUTHORITY (FORMERLY
KNOWN AS MORMUGAO PORT TRUST)                                             ... APPELLANTS
  Versus
VEDANTA LTD., THR. ITS CHIEF
OPERATING OFF. AND AUTH. SIGN.,
AZAD SHAW.,                                                               ... RESPONDENT


Mr. Yogesh Nadkarni with Ms. Simran Khadilkar, Advocates for the
Appellants.
Mr. S. S. Kantak, Senior Advocate with Ms. Neha Kholkar, Ms Krupa
Naik and Mr. G. Kerkar, Advocates for the Respondent.


                             CORAM:- SUMAN SHYAM &
                                     AMIT S. JAMSANDEKAR, JJ.

DATED :- 15th January, 2026

P.C.:

1. It is submitted at the bar that this Commercial Appeal has already been admitted and is ready for final hearing and disposal.

2. At the request of the Appellant's Counsel list on 17.02.2026.

3. In the meantime, synopsis of written submissions along with the Judgments sought to be relied upon be filed, one week in advance, if not already done.

AMIT S. JAMSANDEKAR, J. SUMAN SHYAM, J.

15th January, 2026

 
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