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Bombay High Court
Runwal Constructions Registered ... vs Bharat Shah on 29 January, 2026
Author: Madhav J. Jamdar
Bench: Madhav J. Jamdar
922-SA-251-2022+.DOC
IN THE HIGH COURT OF JUDICATURE AT BOMBAY
CIVIL APPELLATE JURISDICTION
SECOND APPEAL NO.251 OF 2022
WITH
CIVIL APPLICATION NO.288 OF 2019
WITH
CIVIL APPLICATION NO.1529 OF 2018
WITH
CIVIL APPLICATION NO.40 OF 2022
WITH
CIVIL APPLICATION(ST) NO.5789 OF 2019
Runwal Constructions Registered Partnership ...Appellant
Firm
Versus
Bharat Shah ...Respondent
WITH
SECOND APPEAL NO.252 OF 2022
WITH
CIVIL APPLICATION (ST) NO.36521 OF 2018
WITH
CIVIL APPLICATION NO.1520 OF 2018
Runwal Constructions Registered Partnership ...Appellant
Firm and Omkar Esquare
Versus
Neha Arvind Nadkarni & Anr. ...Respondents
WITH
SECOND APPEAL NO.253 OF 2022
WITH
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922-SA-251-2022+.DOC
CIVIL APPLICATION NO.1526 OF 2018
WITH
CIVIL APPLICATION NO.41 OF 2022
Runwal Constructions Registered Partnership ...Appellant
Firm and Omkar Esquare
Versus
Nitin Korgaonkar ...Respondent
WITH
SECOND APPEAL NO.254 OF 2022
WITH
CIVIL APPLICATION NO.1521 OF 2018
WITH
CIVIL APPLICATION NO.42 OF 2022
Runwal Constructions Registered Partnership ...Appellant
Firm and Omkar Esquare
Versus
Pravir Karmokar ...Respondent
WITH
SECOND APPEAL NO.255 OF 2022
WITH
CIVIL APPLICATION NO.43 OF 2022
WITH
CIVIL APPLICATION NO.1530 OF 2018
Runwal Constructions Registered Partnership ...Appellant
Firm and Omkar Esquare
Versus
Garfield Deepak Dsouza ...Respondent
WITH
SECOND APPEAL NO.256 OF 2022
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WITH
CIVIL APPLICATION NO.1532 OF 2018
WITH
CIVIL APPLICATION NO.44 OF 2022
Runwal Constructions Registered Partnership ...Appellant
Firm and Omkar Esquare
Versus
Sathish Kumar & Ors. ...Respondents
WITH
SECOND APPEAL NO.257 OF 2022
WITH
INTERIM APPLICATION NO.3352 OF 2019
WITH
CIVIL APPLICATION NO.45 OF 2022
WITH
CIVIL APPLICATION NO.1523 OF 2018
Runwal Constructions Registered Partnership ...Appellant
Firm and Omkar Esquare
Versus
Satish Maruti Shirsekar ...Respondent
WITH
SECOND APPEAL NO.258 OF 2022
WITH
CIVIL APPLICATION NO.46 OF 2022
WITH
CIVIL APPLICATION NO.1531 OF 2018
Runwal Constructions Registered Partnership ...Appellant
Firm and Omkar Esquare
Versus
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922-SA-251-2022+.DOC
Sudhir Ray ...Respondent
WITH
SECOND APPEAL NO.259 OF 2022
WITH
CIVIL APPLICATION NO.47 OF 2022
WITH
CIVIL APPLICATION NO.1524 OF 2018
Runwal Constructions Registered Partnership ...Appellant
Firm and Omkar Esquare
Versus
Prachi Chindarkar ...Respondent
WITH
SECOND APPEAL NO.260 OF 2022
WITH
CIVIL APPLICATION NO.48 OF 2022
WITH
CIVIL APPLICATION NO.1527 OF 2018
Runwal Constructions Registered Partnership ...Appellant
Firm and Omkar Esquare
Versus
Samira Sultana Halim Mohammed ...Respondent
WITH
SECOND APPEAL NO.261 OF 2022
WITH
CIVIL APPLICATION NO.1528 OF 2018
WITH
CIVIL APPLICATION NO.49 OF 2022
Runwal Constructions Registered Partnership ...Appellant
Firm and Omkar Esquare
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922-SA-251-2022+.DOC
Versus
Parag Chandrakant Sawant & Anr. ...Respondents
Mr. Ashish Kamat, Senior Advocate a/w. Mr. Rabin Vakil and Mr.
Ditendra Mishra, for the Appellants.
Mr. Anjani Kumar Singh i/b. Ms. Asmita S. Jaiswal, for the
Respondents.
CORAM: MADHAV J. JAMDAR, J.
DATED : 29th JANUARY 2026
P. C.:
1. Pursuant to the order dated 22nd January 2026, Mr. Kamat,
learned Senior Counsel completed his submissions and also
tendered brief note dated 28 th January 2026 concerning
Notification issued by the State Government.
2. Accordingly, as the submissions of all the parties are
completed, the judgment is reserved.
[MADHAV J. JAMDAR, J.]
Digitally
signed by
SONALI
SONALI MILIND
MILIND PATIL
PATIL Date:
2026.01.29
18:39:07
+0530
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