Citation : 2026 Latest Caselaw 1987 Bom
Judgement Date : 23 February, 2026
5. OS WP 89-13 & 8. CIVIL WP 1169-21.odt
Amberkar
IN THE HIGH COURT OF JUDICATURE AT BOMBAY
O.O.C.J.
WRIT PETITION NO. 89 OF 2013
WITH
INTERIM APPLICATION (L) NO. 39919 OF 2025
WITH
INTERIM APPLICATION NO. 3088 OF 2025
WITH
COURT RECEIVER'S REPORT NO. 324 OF 2025
WITH
NOTICE OF MOTION NO. 251 OF 2013
WITH
CHAMBER SUMMONS NO. 1 OF 2018
WITH
INTERIM APPLICATION (L) NO. 29111 OF 2025
WITH
INTERIM APPLICATION (L) NO. 29294 OF 2025
WITH
INTERIM APPLICATION (L) NO. 29109 OF 2025
WITH
INTERIM APPLICATION (L) NO. 29375 OF 2025
WITH
INTERIM APPLICATION (L) NO 29379 OF 2025
WITH
INTERIM APPLICATION (L) NO. 29307 OF 2025
WITH
INTERIM APPLICATION (L) NO. 29328 OF 2025
WITH
INTERIM APPLICATION (L) NO. 29388 OF 2025
WITH
INTERIM APPLICATION (L) NO. 29372 OF 2025
WITH
INTERIM APPLICATION(L) NO. 29386 OF 2025
WITH
INTERIM APPLICATION (L) NO. 29291 OF 2025
WITH
INTERIM APPLICATION (L) NO. 29141 OF 2025
WITH
INTERIM APPLICATION (L) NO. 29390 OF 2025
WITH
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5. OS WP 89-13 & 8. CIVIL WP 1169-21.odt
INTERIM APPLICATION (L) NO. 29429 OF 2025
WITH
INTERIM APPLICATION (L) NO. 29489 OF 2025
WITH
INTERIM APPLICATION (L) NO. 3015 OF 2026
WITH
COURT RECEIVER'S REPORT NO. 396 OF 2025
WITH
COURT RECEIVER'S REPORT NO 388 OF 2023
Babu Vira Bhamaniya & Ors. .. Petitioners
Versus
The State of Maharashtra & Ors. .. Respondents
WITH
O.S. WRIT PETITION NO. 700 OF 2013
Shivshankar Shivram Singh & Ors. .. Petitioners
Versus
Asstt. Commissioner of Income Tax, Circle 23(1) .. Respondents
WITH
(MATTER AT SR. NO. 8.)
CIVIL WRIT PETITION NO. 1169 OF 2021
Babu Vira Bhamaniya & Ors. .. Petitioners
Versus
State of Maharashtra & Ors. .. Respondents
WITH
CIVIL WRIT PETITION NO. 8402 OF 2022
Vivek D. Solanki & Ors. .. Petitioners
Versus
Lekhraj Meghji Solanki & Ors. .. Respondents
WITH
CIVIL WRIT PETITION NO. 5929 OF 2013
WITH
CIVIL APPLICATION NO. 13 OF 2021
WITH
CIVIL APPLICATION NO. 12 OF 2021
Bhena Govind Solanki & Ors. .. Petitioners
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5. OS WP 89-13 & 8. CIVIL WP 1169-21.odt
Versus
The State of Maharashtra & Ors. .. Respondents
....................
Mr. Omar Khaiyam Shaikh, Advocates for Petitioners in OS WP
89/2023
Mr. Shyam S. Chopda (OSD), Court Receiver, High Court, Mumbai
Mr. Girees U.G. Menon, Advocates for Petitioners in WP 5929/2013
Mr. Anil Sakhare,Senior Advocate a/w Mr. Yadnesh G. Aher,
Advocates for Petitioners in WP 8402/2022
Mr. Manish Tomar i/by Mr. Rajesh Kanojia, Advocates for
Petitioners in WP 1169/2021
Mr. Ram Apte, Senior Advocate a/w Mr. Mayuresh Lagu, Mr.
Shashank Dubey & Mr. Sagar Patil, Advocates for Respondent Nos.
3 & 4 in WP 1169/2021 & 8402/2022
Ms. P.J. Gavhane, AGP for State - Matters at Sr. No. 6
Mr. P.G. Sawant, AGP a/w. Ms. V.S. Nimbalkar, AGP for State -
Matters at Sr. No. 8
...................
CORAM : MILIND N. JADHAV, J.
DATE : FEBRUARY 23, 2026 P. C.:
1. Heard learned Advocates appearing for the parties.
2. Matters on today's board at Sr. Nos. 6 and 8 will be heard
together.
3. By consent of the parties, following Interim Applications (L) will
be taken up for hearing in seriatim one by one which shall be noted by
the parties:-
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5. OS WP 89-13 & 8. CIVIL WP 1169-21.odt
4. I am informed by the parties that pleadings are completed.
Applicants are directed to make one extra set of Interim Applications
for the benefit of Court along with all pleadings.
5. Parties are put to the notice that as the present matters are
Supreme Court expedited matters, Court will have to hear all the
matters on same day, however at the joint request the parties, matter is
adjourned to 10th March, 2026.
Amberkar [ MILIND N. JADHAV, J. ]
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