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Nandkishor Jankilal Gattani vs The State Of Maharashtra
2026 Latest Caselaw 1156 Bom

Citation : 2026 Latest Caselaw 1156 Bom
Judgement Date : 2 February, 2026

[Cites 0, Cited by 0]

Bombay High Court

Nandkishor Jankilal Gattani vs The State Of Maharashtra on 2 February, 2026

Author: R.N. Laddha
Bench: R.N. Laddha
  Mamta Kale                                                                                1-revn-469-2012.docx


  IN THE HIGH COURT OF JUDICATURE AT BOMBAY
       CRIMINAL APPELLATE JURISDICTION

           Criminal Revision Application No. 469 of 2012
Nandkishor Jankilal Gattani                                                               ... Applicant
    versus
The State of Maharashtra                                                                  ...Respondent
                                                    with
           Criminal Revision Application No. 473 of 2012
Nandkishor Jankilal Gattani                                                               ... Applicant
    versus
The State of Maharashtra                                                                  ...Respondent
                                                    with
           Criminal Revision Application No. 474 of 2012
Nandkishor Jankilal Gattani                                                               ... Applicant
    versus
The State of Maharashtra and Anr.                                                         ...Respondents
                                                    with
           Criminal Revision Application No. 475 of 2012
Nandkishor Jankilal Gattani                                                               ... Applicant
    versus
The State of Maharashtra                                                                  ...Respondent
                                                    with
           Criminal Revision Application No. 476 of 2012
Nandkishor Jankilal Gattani                                                               ... Applicant
    versus
The State of Maharashtra                                                                  ...Respondent
                                                    with

                                               Page 1 of 4
                                  __________________________________________________

                                        2 February 2026



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   Mamta Kale                                                                                1-revn-469-2012.docx


           Criminal Revision Application No. 477 of 2012
Nandkishor Jankilal Gattani                                                               ... Applicant
    versus
The State of Maharashtra                                                                  ...Respondent
                                                    with
           Criminal Revision Application No. 478 of 2012
Nandkishor Jankilal Gattani                                                               ... Applicant
    versus
The State of Maharashtra                                                                  ...Respondent
                                                    with
           Criminal Revision Application No. 479 of 2012
Nandkishor Jankilal Gattani                                                               ... Applicant
    versus
The State of Maharashtra and Anr.                                                         ...Respondents
                                                    with
           Criminal Revision Application No. 480 of 2012
Nandkishor Jankilal Gattani                                                               ... Applicant
    versus
The State of Maharashtra                                                                  ...Respondent
                                                    with
           Criminal Revision Application No. 481 of 2012
Nandkishor Jankilal Gattani                                                               ... Applicant
    versus
The State of Maharashtra                                                                  ...Respondent
                                                    with
           Criminal Revision Application No. 482 of 2012
Nandkishor Jankilal Gattani                                                               ... Applicant

                                               Page 2 of 4
                                  __________________________________________________

                                        2 February 2026



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   Mamta Kale                                                                                1-revn-469-2012.docx


     versus
The State of Maharashtra and Anr.                                                         ...Respondents
                                                    with
           Criminal Revision Application No. 483 of 2012
Nandkishor Jankilal Gattani                                                               ... Applicant
    versus
The State of Maharashtra and Anr.                                                         ...Respondents
                                                    with
           Criminal Revision Application No. 484 of 2012
Nandkishor Jankilal Gattani                                                               ... Applicant
    versus
The State of Maharashtra and Anr.                                                         ...Respondents
                                                    with
           Criminal Revision Application No. 485 of 2012
Nandkishor Jankilal Gattani                                                               ... Applicant
    versus
The State of Maharashtra and Anr.                                                         ...Respondents
                                                    with
           Criminal Revision Application No. 486 of 2012
Nandkishor Jankilal Gattani                                                               ... Applicant
    versus
The State of Maharashtra and Anr.               ...Respondents
                              ----
Mr Rajendra Bidkar, for the Applicant in all applications.
Mr Arfan Sait, APP, for the Respondent / State.
Mr Ashok Saraogi a/w Mr Sushil Upadhyay, Mr Ankit
Upadhyay and Mr Saurabh V., for Respondent No.2.

                                               Page 3 of 4
                                  __________________________________________________

                                        2 February 2026



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      Mamta Kale                                                                                1-revn-469-2012.docx




                                                                               Coram: R.N. Laddha, J.

Date: 2 February 2026 P.C.:

. The Registry to trace the papers in Criminal Revision Applications No.473/2012, 476/2012, 479/2012, 483/2012 and 485/2012 and place them before the Court on the next occasion.

2. Stand over to 18 February 2026.

(R.N. Laddha, J.)

__________________________________________________

2 February 2026

 
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