Navratna Textiles Mills Pvt Limited vs Lalsai Creation
2026 Latest Caselaw 3398 Bom

Citation : 2026 Latest Caselaw 3398 Bom
Judgement Date : 4 April, 2026

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Bombay High Court

Navratna Textiles Mills Pvt Limited vs Lalsai Creation on 4 April, 2026

IN THE HIGH COURT OF JUDICATURE AT BOMBAY ORDINARY ORIGINAL JURISDICTION

ARBITRATION PETITION (L) NO. 42769 OF 2025

Perused Praecipe dated 04.04.2026 submitted by Advocate for Petitioner and contents mentioned therein.

On considering contents of Praecipe, in the interest of justice, by way of super last chance, time granted to remove office objections in Arbitration Petition and get the same registered and / or numbered, by uploading / filing compliance praecipe, is extended till 18.04.2026, failing Petition to stand rejected for non-removal of office objections under O.S. Rule 986.

Date : 04.04.2026 Prothonotary and Senior Master

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