Suhas S/O Shripad Sakle vs Suraj A. Thakare
2025 Latest Caselaw 5918 Bom

Bombay High Court

Suhas S/O Shripad Sakle vs Suraj A. Thakare on 20 September, 2025

                               930-APPP-1938-2022.odt                                            1




                                               IN THE HIGH COURT OF JUDICATURE AT BOMBAY,
                                                         NAGPUR BENCH : NAGPUR.

                                               CRIMINAL APPLICATION (APPP) NO. 1938 OF 2022
                                                                   IN
                                                CRIMINAL APPLICATION (APL) NO. 413 OF 2022
                                                                      Suhas Shripad Sakle
                                                                                vs.
                                                                     Suraj s/o Arvind Thakre
                               -------------------------------------------------------------------------------------------------------
                               Office Notes, Office Memoranda of                                   Court's or Judge's Order
                               Coram, appearances, Court's Orders
                               or directions and Registrar's order
                               -------------------------------------------------------------------------------------------------------
                                      Mr. Tanay Sakharwade, Advocate h/f Mr. V. D. Muley, Advocate for applicant.
                                      Ms Rutuja V. Palaspagar,Advocate h/f Mr. P. S.Dhenge, Advocate for non-applicant.

                                      CORAM :- RAJNISH R. VYAS, J.

DATE :- 20th SEPTEMBER, 2025

Heard.

2. This is an application for dispensing with filing of certified copy of the judgment delivered by the trial Court.

3. For the reasons stated in the application, the filing of the certified copy of the judgment of the trial Court is dispensed with. The application stands disposed of.

CRIMINAL APPLICATION (APL) NO. 413 OF 2022

At the request of learned counsel for the applicant, stand over to 06.10.2025

( RAJNISH R. VYAS, J.)

Andurkar.

Signed by: Jayant S. Andurkar Designation: PA To Honourable Judge Date: 20/09/2025 14:40:20