Akshay S/O Rajendra Junghare vs The State Of Maharashtra And Others
2025 Latest Caselaw 7036 Bom

Bombay High Court

Akshay S/O Rajendra Junghare vs The State Of Maharashtra And Others on 31 October, 2025

                                                                                                                       6) ABA 819-2025.odt




                                      IN THE HIGH COURT OF JUDICATURE AT BOMBAY
                                                NAGPUR BENCH AT NAGPUR

                                          CRIMINAL APPLICATION (ABA) NO. 819 OF 2025
                                                                     GAUTAM PRAKASH GEDAM
                                                                            ...Vs...
                                  STATE OF MAHARASHTRA, THR. POLICE STATION OFFICER, CYBER POLICE STATION, NAGPUR

                  Office Notes, Office Memoranda of                            Court's or Judge's orders
                  Coram,     Appearances,     Court's
                  orders or directions and Registrar's
                  orders

                                                         Shri A.A.Dhawas, Advocate for applicant.
                                                         Ms. S.S.Jachak, APP for respondent/State.


                                                         CORAM:        RAJNISH R. VYAS, J.

DATED : 31st OCTOBER, 2025.

Issue notice to the respondent, returnable on 06/11/2025.

2. Ms. S.S.Jachak, learned APP waives notice for respondent/State.

3. Since notice under Section 35(3) of the Bharatiya Nagarik Suraksha Sanhita, 2023 is already issued to the applicant, presently I find no reason about apprehension of arrest.

4. Needless to mention that, the police authorities will have to honour mandate of Section 35(3) of BNSS and the judgment delivered by the Hon'ble Apex Court in the case of Arnesh Kumar V/s. State of Bihar {AIR 2014 SC 2756}

(RAJNISH R. VYAS, J.)

B.T.K.

Signed by: Mr. B.T. Khapekar Designation: PA To Honourable Judge Date: 31/10/2025 16:36:44