Bombay High Court
The Director, Directorate Of Sports And ... vs Arjun Krishna Parab (Since Deceased) ... on 13 June, 2025
2025:BHC-GOA:939
11 WP 225-2025
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IN THE HIGH COURT OF BOMBAY AT GOA
WRIT PETITION NO.225 OF 2025
WITH
MISC. CIVIL APPLICATION NO. 134 OF 2025
IN
WRIT PETITION NO.225 OF 2025
WITH
MISC. CIVIL APPLICATION NO. 411 OF 2024
IN
WRIT PETITION NO.225 OF 2025
The Director,
Directorate of Sports & Youth Affairs,
Government of Goa,
Panaji Goa. ... Petitioner.
Versus
Full address of the Interested person
1. Arjun Krishna Parab (Since deceased)
Through his Legal Heirs,
a) Mr Deepak Krishna Parab
b) Mr Shripad Sonu Parab
2. Keshav Sitaram Parab
(since deceased through his Legal heirs)
a) Smt Vimal Vishwanath Parab
3. Shri Somnath Appa Parab
(since deceased)
Through his legal heirs
3(a) Shri Apa Somnath Parab,
s/o late Somnath Parab
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11 WP 225-2025
Major of age, Indian National,
All R/o Varchawada, Virnoda,
Pernem Goa
3(b) Pramod Somnath Parab,
s/o Late Somnath Parab
Major of age, Indian National,
r/o Varchawada Virnoda
Pernem Goa
3(c) Pradeep Somnath Parab,
s/o Late Somnath Parab,
Major of age, Indian National,
r/o Varchawada, Virnoda,
4. Kema Bika Parab
(since deceased through his legal heirs)
a) Mr Ramnath Khema Parab
5. Mr Atmaram Bhika Parab
(since deceased through legal heirs)
5 a) Shri Ashok Atmaram Parab
s/o Late Atmaram Parab,
Major of age,
Indian National
r/o Varchawada, Virnoda
Pernem Goa
5b) Shri Deep Atmaram Parab
s/o Late Atmaram Parab,
Major of age, Indian National
r/o Varchawada, Pernem
5c) Shri Nitin Atmaram Parab
s/o late Atmaram Parab
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11 WP 225-2025
Major age, Indian National,
R/o Varchawada, Virnoda
Pernem
6. Mr Laddu Bhika Parab
(since deceased through his legal heirs)
a) Mr Bhikaji Laddu Parab
7. Mr Navso Bhika Parab
(since deceased through his legal heirs)
a) Mr Nandakumar Navso Parab
8. Mr Vishram Bhika Parab
(since deceased through legal heirs)
a) Mr Bhavesh Vishram Parab
9. Mr Krishna Dhondu Parab
(since deceased through his legal heirs)
a) Mr Anil Chandrakant Parab
10. Mr Rajaram Dhondu Parab
(since deceased through his legal heirs)
a) Anusuya Shashikant Parab
11. Mr Govind Dhondu Parab
(since deceased through his legal heirs)
a) Mr Dhondu Govind Parab
12. Mr Vaman Dhondu Parab
(since deceased through his legal heirs)
a) Mr Durgadas Vaman Parab
13. Mr Sadhashiv Tuke Parab
(since deceased through his legal heirs)
a) Mr Prakash Sadhashiv Parab
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11 WP 225-2025
14. Mr Sadashiv Tato Parab
(since deceased through his legal heirs)
a) Mr Prakash Sadhashiv Parab
15. Mr Madan Vyankatesh Parab
16. Mr Ramchandra Vyaku Parab
(since deceased through his legal heirs)
a) Mr Rajendra Ramchandra Parab
17. Mr Shiva Govind Parab
(since deceased through his legal heirs)
a) Mr Shantaram Govind Parab
18. Mr Mukund Vishnu Parab
(since deceased through his legal heirs)
a) Mr Shivram Mukund Parab
19. Mr Namdev Nakul Parab
(since deceased through legal heirs)
a) Bala Namdev Parab
20. Mr Datta Bhaji Parab
(since deceased through his legal heirs)
a) Mr Prakash Datta Parab
21. Mr Ankush N Parab
(since deceased) through his legal heirs
21a)Shri Dharma Ankush Parab,
s/o late Ankush Parab,
major of age, Indian National,
All R/o Varchawada, Virnoda,
Pernem -Goa
21b) Shri Umesh Ankush Parab,
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11 WP 225-2025
s/o late Ankush Parab,
Major of age, Indian National,
R/o Varchawada, Virnoda,
Pernem-Goa
21c) Shri Mahesh Ankush Parab,
s/o late Ankush Parab,
major of age, Indian National,
R/o Varchawada, Virnoda,
Pernem -Goa
21d) Mrs Draupadi Vishram Parab,
D/o late Ankush Parab,
Major of age, Indian National,
r/o Varchawada, Virnoda,
Pernem Goa
21e) Shri Ramesh Ankush Parab,
s/o late Ankush Parab,
major of age, Indian National,
r/o Varchawada, Virnoda,
Pernem-Goa
21f ) Shri Chandrashekhar Ankush Parab,
s/o late Ankush Parab,
major of age, Indian National,
r/o Varchawada, Virnoda,
Pernem -Goa. ... Respondents.
Ms. Sulekha Kamat, Additional Government Advocate for the
Petitioner.
Mr. J. Supekar, Advocate for Respondent Nos.1(a), 1(b), 2(a),
3(a) to 3(c), 4(a), 5(a) to 5(c), 6(a), 7(a), 8(a), 9(a), 10(a), 11(a),
12(a), 13(a), 14(a), 15, 15(a), 16(a) and 19(a).
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CORAM: VALMIKI MENEZES, J.
DATED: 13th June, 2025
ORAL JUDGMENT:
1. Heard learned Counsel for the parties.
2. Rule. Rule made returnable forthwith. With the consent of the
parties, petition is disposed of finally.
3. This Writ Petition impugns orders dated 29.09.2023 and
06.11.2023 passed by the Principal District & Sessions Court, North
Goa at Panaji in Land Acquisition Case No.21/2011.
4. By the first impugned order, the District Court has dismissed
the application filed by the State for production of a document which
is an agreement between the State and its consultant dated
29.01.2009.
5. By the second impugned order, the District Court has
dismissed the review application holding that the document was
incomplete and the Respondent is unable to show the relevance of
this document.
6. After hearing this matter for some time, it would be appropriate
that, subject to deciding the relevance of the document at the final
hearing stage, the same may be produced in evidence through a
witness, subject to its proof. It is noticed that the document sought to
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be produced is incomplete on its face, since Annexure 1 to Appendix
D, is missing. So also it appears that Annexures 3 and 4 of which
Annexure 4 is referred to in Appendixes B and C are also missing.
7. Consequently, the impugned orders, by consent, are set aside.
The District Court is directed to allow the Petitioner/Directorate of
Sports and Youth Affairs to examine its witness and produce/tender
this document in evidence, subject to its proof and subject to the
objections/cross examination on the missing Annexures/Appendixes.
The question of relevance of the document may also be decided after
it is produced and cross examination thereon is complete, at the stage
of final arguments.
8. Rule is made absolute in the above terms.
9. Petition stands disposed of. No costs.
10. In view of the disposal of this petition, pending Misc. Civil
Applications also stand disposed of.
VALMIKI MENEZES, J.
Signed by: JOSE FRANCISCO
13th June, 2025
DSOUZA
Designation: Personal Assistant
Date: 16/06/2025 10:44:17
