Manmohan Tiwana vs Sadguru And Dlpl Joint Venture
2025 Latest Caselaw 1112 Bom

Citation : 2025 Latest Caselaw 1112 Bom
Judgement Date : 31 July, 2025

Bombay High Court

Manmohan Tiwana vs Sadguru And Dlpl Joint Venture on 31 July, 2025

Author: Abhay Ahuja

Bench: Abhay Ahuja

                                         29-IA(L)-5650-2024-CPCD(L)-28695-2024.doc


               IN THE HIGH COURT OF JUDICATURE AT BOMBAY
                ORDINARY AND ORIGINAL CIVIL JURISDICTION

             INTERIM APPLICATION (L) NO. 5650 OF 2024
                               IN
       COMMERCIAL EXECUTION APPLICATION (L) NO. 5518 OF 2024

 MANMOHAN TIWANA AND ANOTHER                              )...APPLICANTS
                               IN THE MATTER BETWEEN
 MANMOHAN TIWANA AND ANOTHER                              )...CLAIMANTS
          V/s.
 SADGURU AND DLPL JOINT VENTURE           ).JUDGMENT DEBTOR
                           WITH
          CONTEMPT PETITION (L) NO. 28695 OF 2024
                            IN
          INTERIM APPLICATION (L) NO. 5650 OF 2024
                            IN
   COMMERCIAL EXECUTION APPLICATION (L) NO. 5518 OF 2024

 Ms.Nikita Vardan a/w. Ms.Nidhi Pathak and Ms.Stuti Menon i/by Kanga
 & Company, Advocate for the Applicants.
 None for the Respondent.

                                 CORAM    :       ABHAY AHUJA, J.

                                 DATE     :       31st JULY 2025

 P.C. :

1. Mentioned out of turn.

2. Ms.Nikita Vardan, learned Counsel appears for the Applicants

and submits that the matter be suitably adjourned.

29-IA(L)-5650-2024-CPCD(L)-28695-2024.doc

3. As the registered number is yet to be obtained, list on 17th

September 2025.

4. Let registered number be obtained by the next date, failing

which, the Interim Application to stand dismissed without further

reference to this Court.

5. No further extension of time would be granted.




                                                               (ABHAY AHUJA, J.)




          Digitally
          signed by
ARTI      ARTI VILAS
          KHATATE
VILAS     Date:
KHATATE   2025.08.01
          15:01:59
          +0530