Sumankumar Nandkumar Jha vs State Of Maharashtra
2025 Latest Caselaw 2241 Bom

Bombay High Court

Sumankumar Nandkumar Jha vs State Of Maharashtra on 13 August, 2025

HEMANT
CHANDERSEN
SHIV       H. C. SHIV                                                                         12.APP166.20.DOC

Digitally signed by
HEMANT                                   IN THE HIGH COURT OF JUDICATURE AT BOMBAY
CHANDERSEN SHIV
Date: 2025.08.13                               CRIMINAL APPELLATE JURISDICTION
18:18:21 +0300


                                                  CRIMINAL APPEAL NO.166 OF 2020
                                                              WITH
                                               INTERIM APPLICATION NO.1019 OF 2024
                                                              WITH
                                               INTERIM APPLICATION NO.2359 OF 2023
                                                              WITH
                                               INTERIM APPLICATION NO.1767 OF 2023
                                                              WITH
                                               INTERIM APPLICATION NO.1402 OF 2024
                                                              WITH
                                               INTERIM APPLICATION NO.3611 OF 2023
                                                              WITH
                                                INTERIM APPLICATION NO.986 OF 2025
                                                                IN
                                                  CRIMINAL APPEAL NO.166 OF 2020

                      Sumankumar Nandkuar Jha                 ...Appellant/Applicant
                            Versus
                      The State of Maharashtra & Anr.         ...Respondents
                                              _______________________

                      Mr. Abhishek R. Avachat with Siddhant H. Deshpande for the
                      Appellant/Applicant.
                      Ms. G. P. Mulekar for Respondent No.1-State.
                      Mr. Kartik Garg for Respondent No.2.
                                               _______________________

                                                                          CORAM : SUMAN SHYAM &
                                                                                  SHYAM C. CHANDAK, JJ.

DATED : 13th AUGUST, 2025 P.C. :-

1. At the joint request of learned Counsel for the parties, this

Appeal be listed on 18th September 2025, at the bottom of the board.

13th August, 2025

H. C. SHIV 12.APP166.20.DOC

2. In the meanwhile the learned Counsel for the Appellant to

circulate the copies of Judgments, in advance, on which he wishes to rely

upon in support of his contentions raised in the Appeal.

(SHYAM C. CHANDAK, J.) (SUMAN SHYAM, J.)

13th August, 2025