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Vincent M. D Silva (Retd.) Dist. Judge vs State Of Goa, Rep. By The Chief Secretary ...
2024 Latest Caselaw 25925 Bom

Citation : 2024 Latest Caselaw 25925 Bom
Judgement Date : 20 September, 2024

Bombay High Court

Vincent M. D Silva (Retd.) Dist. Judge vs State Of Goa, Rep. By The Chief Secretary ... on 20 September, 2024

Author: M.S. Karnik

Bench: M. S. Karnik

                                        WP-2013-2024(F)
2024:BHC-GOA:1555-DB




                Niti

                       IN THE HIGH COURT OF BOMBAY AT GOA

                         WRIT PETITION NO.2013 OF 2024 (F)

                  Shri Vincent M. D'Silva
                  (Retd.) District Judge,
                  Age 61, UG3, The Mist, Opp.
                  Sunaina Hotel, Fatorda, Goa.        ... PETITIONER

                         Versus

                  1. State of Goa,
                  Represented by the Chief
                  Secretary, Secretariat,
                  Porvorim, Goa.

                  2. Director, Department of
                  Urban Development, First
                  Floor, Dempo Tower,
                  Patto, Panaji, Goa.

                  3. Shri Cholu Gauns (retd.)
                  District Judge, Rudra Complex
                  Bldg. "B" Ground Floor,
                  behind Flower Cross,
                  Bambolim, Tiswadi Goa,
                  403202.                              ... RESPONDENTS

                  Mr C.A. Coutinho, Senior Advocate with Mr Ivan Santimano,
                  Advocate for the Petitioner.
                  Mr Devidas Pangam, Advocate General with Mr Deep
                  Shirodkar, Additional Government Advocate for Respondent
                  Nos.1 and 2.
                  Mr J.E. Coelho Pereira, Senior Advocate with Mr B. Fernandes
                  and Mr V. Korgaonkar, Advocates for Respondent No.3.
                                                  1   36
                         WP-2013-2024(F)




                      CORAM: M. S. KARNIK &
                             VALMIKI MENEZES, JJ.

                      DATE :         20th SEPTEMBER 2024

     JUDGMENT :

(Per M.S. Karnik, J.)

1.

2.

3.

2 36 WP-2013-2024(F)

4.

5.

6.

3 36 WP-2013-2024(F)

7.

8.

9.

4 36 WP-2013-2024(F)

10.

11.

12.

5 36 WP-2013-2024(F)

1995 (Supp.2) SCC 230

AIR 1990 SC 1402

(2010) 12 SCC 687

(2013) 5 SCC 1

2022 DGLS (SC) 1321

2015 4 SCC 670 6 36 WP-2013-2024(F)

13.

7 36 WP-2013-2024(F)

14.

(1991) 3 SCC 239

(1976) 1 SCC 60 8 36 WP-2013-2024(F)

1999 SCC OnLine Bom 151 9 36 WP-2013-2024(F)

15.

16.

17.

(2008) 2 SCC 280

(2013) 5 SCC 489 10 36 WP-2013-2024(F)

18.

19.

11 36 WP-2013-2024(F)

20.

12 36 WP-2013-2024(F)

21.

13 36 WP-2013-2024(F)

22.

14 36 WP-2013-2024(F)

15 36 WP-2013-2024(F)

16 36 WP-2013-2024(F)

23.

17 36 WP-2013-2024(F)

24.

18 36 WP-2013-2024(F)

25.

19 36 WP-2013-2024(F)

20 36 WP-2013-2024(F)

26.

27.

28.

21 36 WP-2013-2024(F)

29.

22 36 WP-2013-2024(F)

23 36 WP-2013-2024(F)

30.

31.

32.

24 36 WP-2013-2024(F)

(1975) 2 SCC 818

(1964) 6 SCR 22 25 36 WP-2013-2024(F)

26 36 WP-2013-2024(F)

33.

27 36 WP-2013-2024(F)

34.

28 36 WP-2013-2024(F)

29 36 WP-2013-2024(F)

(1977) 4 SCC 145

AIR 1966 SC 334

AIR 1962 SC 1210

(1973) 1 SCC 485 30 36 WP-2013-2024(F)

31 36 WP-2013-2024(F)

35.

(2006) 1 SCC 779

(1993) 3 SCC 552 32 36 WP-2013-2024(F)

36.

37.

38.

33 36 WP-2013-2024(F)

39.

34 36 WP-2013-2024(F)

40.

41.

35 36 WP-2013-2024(F)

VALMIKI MENEZES, J. M. S. KARNIK, J.

Signed by: NITI KISHOR HALDANKAR 36 36 Designation: Private Secretary Date: 20/09/2024 20:03:45

 
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