Forum For East Justice Through Its ... vs Union Of India Through Its Cabinet ...
2024 Latest Caselaw 25429 Bom

Bombay High Court

Forum For East Justice Through Its ... vs Union Of India Through Its Cabinet ... on 4 September, 2024

Author: Amit Borkar

Bench: Amit Borkar

                                                                                   Board Sr.No.:-6

 IN THE HIGH COURT OF JUDICATURE AT BOMBAY
     ORDINARY ORIGINAL CIVIL JURISDICTION

      PUBLIC INTEREST LITIGATION NO. 6 OF 2020

 Forum For East Justice Through Its Secretary ....PETITIONER
 Ashish Mehta And Anr.
            V/S
 Union Of India Through Its Cabinet Secretary....RESPONDENT

And 2 Ors.

Bhagvanji G.Rayani Petitioner in person Shri. V.R.Misra a/w Shri. N.R.BUBNA for Respondent nos.1 and 3 Smt. P.H. Kantharia,G.P. for the state of Maharashtra/ Respondent no.2

CORAM : HON'BLE THE CHIEF JUSTICE & HON'BLE SHRI JUSTICE AMIT BORKAR, JJ DATE : 4th September, 2024 P.C. :

Arguments are concluded. Judgment/ order is reserved.

( ASSOCIATE )