Dalchand H. Gupta And Ors vs Arun Kumar Agarwal And Ors
2024 Latest Caselaw 25289 Bom

Bombay High Court

Dalchand H. Gupta And Ors vs Arun Kumar Agarwal And Ors on 3 September, 2024

Author: Abhay Ahuja

Bench: Abhay Ahuja

                                                                      3. INPT 7-17 @ connected matters.doc


                                       IN THE HIGH COURT OF JUDICATURE AT BOMBAY
                                              IN ITS INSOLVENCY JURISDICTION

                                             INSOLVENCY PETITION NO. 7 OF 2017


                       Arun Kumar Agarwal and Ors.                   ...Debtors

                       Ex-Parte:
                       Dalchand H. Gupta and Ors.                    ...Petitioning Creditors

                                                          WITH
                                              NOTICE OF MOTION NO. 29 OF 2017
                                                            IN
                                             INSOLVENCY PETITION NO. 7 OF 2017

                       None for the Petitioning Creditor.
                       Mr. Karl Tamboly with Mr. Ashish Varma for Judgment Debtors.
                       Ms. M. R. Parkar, Insolvency Registrar present.


 NIKITA                                          CORAM   :     ABHAY AHUJA, J.

YOGESH GADGIL DATE : 3rd SEPTEMBER, 2024

P.C. :

1. None for the Petitioning Creditor.

2. Mr. Tamboly, learned Counsel appears for the Debtors and

submits that the appeal referred to in order dated 20 th August, 2024, is

yet to be heard and some more time be granted.

3. INPT 7-17 @ connected matters.doc

3. On 20th August, 2024, this Court had made it clear that on the

next date this Court will proceed to hear the Insolvency Petition and

pass appropriate orders. However, since none appears for the

Petitioning Creditor, list on 19th November, 2024.

(ABHAY AHUJA, J.)