Bharati M. Pujari vs Zahra Developers And 2 Ors
2024 Latest Caselaw 25170 Bom

Bombay High Court

Bharati M. Pujari vs Zahra Developers And 2 Ors on 2 September, 2024

Author: Abhay Ahuja

Bench: Abhay Ahuja

                                                                                902 to 906 & 910.doc


                                     IN THE HIGH COURT OF JUDICATURE AT BOMBAY
                                         ORDINARY ORIGINAL CIVIL JURISDICTION

                                           JUDGE'S ORDER NO. 112 OF 2024
                                                        IN
                                     EXECUTION APPLICATION (L) NO. 33725 OF 2022

                     Sunanda R. Shetty                                   ...Applicant
                                V/s.
                     Zahra Developers and Ors.                           ...Respondents

                                                       WITH
                                           JUDGE'S ORDER NO. 113 OF 2024
                                                        IN
                                     EXECUTION APPLICATION (L) NO. 33745 OF 2022
                                                       WITH
                                           JUDGE'S ORDER NO. 114 OF 2024
                                                        IN
                                     EXECUTION APPLICATION (L) NO. 33752 OF 2022
                                                       WITH
                                           JUDGE'S ORDER NO. 115 OF 2024
                                                        IN
                                     EXECUTION APPLICATION (L) NO. 33700 OF 2022
                                                       WITH
                                           JUDGE'S ORDER NO. 116 OF 2024
                                                        IN
                                     EXECUTION APPLICATION (L) NO. 33689 OF 2022
                                                       WITH
                                          JUDGE'S ORDER NO. 25275 OF 2024
                                                        IN
                                     EXECUTION APPLICATION (L) NO. 33730 OF 2022
       Digitally
       signed by
       NIKITA
NIKITA YOGESH
YOGESH GADGIL
GADGIL Date:
       2024.09.02
       18:27:15
       +0530         Ms. Fatema Tankiwala i/b L.J. Law,Advocate for the Applicant.


                                               CORAM   :   ABHAY AHUJA, J.

                                               DATE    :   2nd SEPTEMBER, 2024










                                                                902 to 906 & 910.doc


 P.C. :

1. Ms. Tankiwala, learned Counsel appears for the Judgment

Creditors/Original Plaintiffs and submits that the Judge's Order seeking

dispensation of drawn up decree has been served on the other side in

all these matters. However, some time be granted to file appropriate

affidavits of service.

2. Let an affidavits of service (s) be filed by the next date. List on

26th September, 2024.

(ABHAY AHUJA, J.)