Citation : 2024 Latest Caselaw 25134 Bom
Judgement Date : 2 September, 2024
2024:BHC-AS:35505
Megha group matter_INTERIM.docx
IN THE HIGH COURT OF JUDICATURE AT BOMBAY
CIVIL APPELLATE JURISDICTION
WRIT PETITION NO.5692 OF 2023
Pramila Kiran Mane ....Petitioner
V/s.
Municipal Commissioner-Pimpri
Chinchwad Municipal Corporation
and Anr. ....Respondents
WITH
WRIT PETITION NO.5700 OF 2023
Vrushali Prashant Amrutkar ....Petitioner
V/s.
Municipal Commissioner-Pimpri
Chinchwad Municipal Corporation
and Anr. ....Respondents
WITH
WRIT PETITION NO.9966 OF 2023
Pimpri Chinchwad Municipal
Corporation through the
Commissioner and Anr. ....Petitioner
V/s.
Hemlata Sumansingh Valvi ....Respondent
WITH
WRIT PETITION NO.5718 OF 2023
Rushikesh Deepakrao More ....Petitioner
V/s.
Municipal Commissioner-Pimpri
Chinchwad Municipal Corporation
and Anr. ....Respondents
WITH
WRIT PETITION NO.5709 OF 2023
Mangesh Mahadev Shete ....Petitioner
V/s.
Municipal Commissioner-Pimpri
Chinchwad Municipal Corporation
and Anr. ....Respondents
WITH
Digitally
signed by
MEGHA
WRIT PETITION NO.5704 OF 2023
MEGHA SHREEDHAR
SHREEDHAR PARAB
PARAB Date:
2024.09.04
Nath Udhav Jadhav ....Petitioner
14:30:26
+0530
V/s.
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Megha group matter_INTERIM.docx
Municipal Commissioner-Pimpri
Chinchwad Municipal Corporation
and Anr. ....Respondents
WITH
WRIT PETITION NO.5706 OF 2023
Rupali Dilip Ahire ....Petitioner
V/s.
Municipal Commissioner-Pimpri
Chinchwad Municipal Corporation
and Anr. ....Respondents
WITH
WRIT PETITION NO.5688 OF 2023
Laxman Bapurao Dond ....Petitioner
V/s.
Municipal Commissioner-Pimpri
Chinchwad Municipal Corporation
and Anr. ....Respondents
WITH
WRIT PETITION NO.5708 OF 2023
Pradip Kisan Tembhekar ....Petitioner
V/s.
Municipal Commissioner-Pimpri
Chinchwad Municipal Corporation
and Anr. ....Respondents
WITH
WRIT PETITION NO.5703 OF 2023
Rupali Ramchandra Gavankar ....Petitioner
V/s.
Municipal Commissioner-Pimpri
Chinchwad Municipal Corporation
and Anr. ....Respondents
WITH
WRIT PETITION NO.5691 OF 2023
Radhika Dattu Bhangare ....Petitioner
V/s.
Municipal Commissioner-Pimpri
Chinchwad Municipal Corporation
and Anr. ....Respondents
WITH
WRIT PETITION NO.5906 OF 2023
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Megha group matter_INTERIM.docx
Sangita Vilas Jamdade ....Petitioner
V/s.
Municipal Commissioner-Pimpri
Chinchwad Municipal Corporation
and Anr. ....Respondents
WITH
WRIT PETITION NO.5705 OF 2023
Rohini Ravindra Dumbre ....Petitioner
V/s.
Municipal Commissioner-Pimpri
Chinchwad Municipal Corporation
and Anr. ....Respondents
WITH
WRIT PETITION NO.5707 OF 2023
Pooja Dattatraya Shingade ....Petitioner
V/s.
Municipal Commissioner-Pimpri
Chinchwad Municipal Corporation
and Anr. ....Respondents
WITH
WRIT PETITION NO.5702 OF 2023
Vanita Lalsingh Rathod ....Petitioner
V/s.
Municipal Commissioner-Pimpri
Chinchwad Municipal Corporation
and Anr. ....Respondents
WITH
WRIT PETITION NO.5721 OF 2023
Usha Laxman Sonawane ....Petitioner
V/s.
Municipal Commissioner-Pimpri
Chinchwad Municipal Corporation
and Anr. ....Respondents
WITH
WRIT PETITION NO.5696 OF 2023
Namdev Ramu Landge ....Petitioner
V/s.
Municipal Commissioner-Pimpri
Chinchwad Municipal Corporation
and Anr. ....Respondents
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Megha group matter_INTERIM.docx
WITH
WRIT PETITION NO.5720 OF 2023
Sarika Mahendra Ambudkar ....Petitioner
V/s.
Municipal Commissioner-Pimpri
Chinchwad Municipal Corporation
and Anr. ....Respondents
WITH
WRIT PETITION NO.5695 OF 2023
Pallavi Shivaji Kamble ....Petitioner
V/s.
Municipal Commissioner-Pimpri
Chinchwad Municipal Corporation
and Anr. ....Respondents
WITH
WRIT PETITION NO.5693 OF 2023
Sharmila Badansingh Chavhan ....Petitioner
V/s.
Municipal Commissioner-Pimpri
Chinchwad Municipal Corporation
and Anr. ....Respondents
WITH
WRIT PETITION NO.5698 OF 2023
Omkar Bharat Jadhav ....Petitioner
V/s.
Municipal Commissioner-Pimpri
Chinchwad Municipal Corporation
and Anr. ....Respondents
WITH
WRIT PETITION NO.5713 OF 2023
Aashwini Narayan Salgar and ....Petitioners
Anr.
V/s.
Municipal Commissioner-Pimpri
Chinchwad Municipal Corporation
and Anr. ....Respondents
WITH
WRIT PETITION NO.5697 OF 2023
Namrata Nitin Supe ....Petitioner
V/s.
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Megha group matter_INTERIM.docx
Municipal Commissioner-Pimpri
Chinchwad Municipal Corporation
and Anr. ....Respondents
WITH
WRIT PETITION NO.5711 OF 2023
Divya Waman Rathod ....Petitioner
V/s.
Municipal Commissioner-Pimpri
Chinchwad Municipal Corporation
and Anr. ....Respondents
WITH
WRIT PETITION NO.5710 OF 2023
Puja Sunil Khandare ....Petitioner
V/s.
Municipal Commissioner-Pimpri
Chinchwad Municipal Corporation
and Anr. ....Respondents
WITH
WRIT PETITION NO.5699 OF 2023
Lalita Madhukar Patil ....Petitioner
V/s.
Municipal Commissioner-Pimpri
Chinchwad Municipal Corporation
and Anr. ....Respondents
WITH
WRIT PETITION NO.5719 OF 2023
Kishan Ganapati Gaikwad ....Petitioner
V/s.
Municipal Commissioner-Pimpri
Chinchwad Municipal Corporation
and Anr. ....Respondents
WITH
WRIT PETITION NO.5712 OF 2023
Sanghamitra Babarao Avachar ....Petitioner
and Ors.
V/s.
Municipal Commissioner-Pimpri
Chinchwad Municipal Corporation
and Anr. ....Respondents
WITH
WRIT PETITION NO.5714 OF 2023
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Anita Babasaheb Morale ....Petitioner
V/s.
Municipal Commissioner-Pimpri
Chinchwad Municipal Corporation
and Anr. ....Respondents
WITH
WRIT PETITION NO.5716 OF 2023
Priyadarshan Prataprao ....Petitioner
Gayakawad
V/s.
Municipal Commissioner-Pimpri
Chinchwad Municipal Corporation
and Anr. ....Respondents
WITH
WRIT PETITION NO.5717 OF 2023
Sunil Tukaram Mang ....Petitioner
V/s.
Municipal Commissioner-Pimpri
Chinchwad Municipal Corporation
and Anr. ....Respondents
WITH
WRIT PETITION NO.5694 OF 2023
Aruna Kailas Thubal ....Petitioner
V/s.
Municipal Commissioner-Pimpri
Chinchwad Municipal Corporation
and Anr. ....Respondents
WITH
WRIT PETITION NO.5701 OF 2023
Avinash Ashok Masane and Anr. ....Petitioners
V/s.
Municipal Commissioner-Pimpri
Chinchwad Municipal Corporation
and Anr. ....Respondents
WITH
WRIT PETITION NO.5715 OF 2023
Vimal Ankush Shinde ....Petitioner
V/s.
Municipal Commissioner-Pimpri
Chinchwad Municipal Corporation
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Megha group matter_INTERIM.docx
and Anr. ....Respondents
WITH
WRIT PETITION NO.5734 OF 2023
Mohasin Ayubsab Shaikh ....Petitioner
V/s.
Municipal Commissioner-Pimpri
Chinchwad Municipal Corporation
and Anr. ....Respondents
WITH
WRIT PETITION NO.5722 OF 2023
Nandini Jitendra Ukrande ....Petitioner
V/s.
Municipal Commissioner-Pimpri
Chinchwad Municipal Corporation
and Anr. ....Respondents
WITH
WRIT PETITION NO.5732 OF 2023
Sapna Rajendra Dhainje ....Petitioner
V/s.
Municipal Commissioner-Pimpri
Chinchwad Municipal Corporation
and Anr. ....Respondents
WITH
WRIT PETITION NO.5731 OF 2023
Vishwas bhagwan Malve ....Petitioner
V/s.
Municipal Commissioner-Pimpri
Chinchwad Municipal Corporation
and Anr. ....Respondents
WITH
WRIT PETITION NO.5687 OF 2023
Lata Giridharilal Suvarnkar ....Petitioner
V/s.
Municipal Commissioner-Pimpri
Chinchwad Municipal Corporation
and Anr. ....Respondents
WITH
WRIT PETITION NO.5728 OF 2023
Mukta Balbhim Sonkamble ....Petitioner
V/s.
___Page No.7 of 25___
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Municipal Commissioner-Pimpri
Chinchwad Municipal Corporation
and Anr. ....Respondents
WITH
WRIT PETITION NO.5690 OF 2023
Dhanashree Bharat Bhosale ....Petitioner
V/s.
Municipal Commissioner-Pimpri
Chinchwad Municipal Corporation
and Anr. ....Respondents
WITH
WRIT PETITION NO.5723 OF 2023
Gangaram Vishwas Kajrekar ....Petitioner
V/s.
Municipal Commissioner-Pimpri
Chinchwad Municipal Corporation
and Anr. ....Respondents
WITH
WRIT PETITION NO.5727 OF 2023
Manisha A. Waghmare ....Petitioner
V/s.
Municipal Commissioner-Pimpri
Chinchwad Municipal Corporation
and Anr. ....Respondents
WITH
WRIT PETITION NO.5730 OF 2023
Sneha Madhusudan Malsure ....Petitioner
V/s.
Municipal Commissioner-Pimpri
Chinchwad Municipal Corporation
and Anr. ....Respondents
WITH
WRIT PETITION NO.5685 OF 2023
Savita Manikrao Bodke ....Petitioner
V/s.
Municipal Commissioner-Pimpri
Chinchwad Municipal Corporation
and Anr. ....Respondents
WITH
WRIT PETITION NO.5725 OF 2023
Sonubai Binayakrao Dudhate ....Petitioner
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V/s.
Municipal Commissioner-Pimpri
Chinchwad Municipal Corporation
and Anr. ....Respondents
WITH
WRIT PETITION NO.5729 OF 2023
Vivek Satish Mohite ....Petitioner
V/s.
Municipal Commissioner-Pimpri
Chinchwad Municipal Corporation
and Anr. ....Respondents
WITH
WRIT PETITION NO.5733 OF 2023
Ashwini Shivaji Ghodke ....Petitioner
V/s.
Municipal Commissioner-Pimpri
Chinchwad Municipal Corporation
and Anr. ....Respondents
WITH
WRIT PETITION NO.5616 OF 2023
Manju Valmik Koli ....Petitioner
V/s.
Municipal Commissioner-Pimpri
Chinchwad Municipal Corporation
and Anr. ....Respondents
WITH
WRIT PETITION NO.5689 OF 2023
Swati Suresh Waghmare ....Petitioner
V/s.
Municipal Commissioner-Pimpri
Chinchwad Municipal Corporation
and Anr. ....Respondents
WITH
WRIT PETITION NO.5726 OF 2023
Tasmiya Sadik Shaikh ....Petitioner
V/s.
___Page No.9 of 25___
8 August 2024
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Municipal Commissioner-Pimpri
Chinchwad Municipal Corporation
and Anr. ....Respondents
WITH
WRIT PETITION NO.5724 OF 2023
Ravichandra Ashok Dhavale ....Petitioner
V/s.
Municipal Commissioner-Pimpri
Chinchwad Municipal Corporation
and Anr. ....Respondents
WITH
WRIT PETITION (ST)NO.11588 OF 2023
Nitin Shankar Sabale ....Petitioner
V/s.
Municipal Commissioner-Pimpri
Chinchwad Municipal Corporation
and Anr. ....Respondents
WITH
WRIT PETITION NO.6109 OF 2023
Gloriya Thomas Jagale ....Petitioner
V/s.
Municipal Commissioner-Pimpri
Chinchwad Municipal Corporation
and Anr. ....Respondents
WITH
WRIT PETITION NO.6110 OF 2023
Namrata Makarand Pingale ....Petitioner
V/s.
Municipal Commissioner-Pimpri
Chinchwad Municipal Corporation
and Anr. ....Respondents
WITH
WRIT PETITION NO.6111 OF 2023
Miss Seema Narayan Pal ....Petitioner
V/s.
Municipal Commissioner-Pimpri
Chinchwad Municipal Corporation
and Anr. ....Respondents
WITH
WRIT PETITION NO.6145 OF 2023
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Pornima Devanand Bangade ....Petitioner
V/s.
Municipal Commissioner-Pimpri
Chinchwad Municipal Corporation
and Anr. ....Respondents
WITH
WRIT PETITION NO.6132 OF 2023
Varsha Parmeshwar Waghmare ....Petitioner
V/s.
Municipal Commissioner-Pimpri
Chinchwad Municipal Corporation
and Anr. ....Respondents
WITH
WRIT PETITION NO.6146 OF 2023
Arti P. Sutar and Anr. ....Petitioners
V/s.
Municipal Commissioner-Pimpri
Chinchwad Municipal Corporation
and Anr. ....Respondents
WITH
WRIT PETITION NO.6142 OF 2023
Jyoti Arun Sangle ....Petitioner
V/s.
Municipal Commissioner-Pimpri
Chinchwad Municipal Corporation
and Anr. ....Respondents
WITH
WRIT PETITION NO.6141 OF 2023
Giri Satyabhama Gundu ....Petitioner
V/s.
Municipal Commissioner-Pimpri
Chinchwad Municipal Corporation
and Anr. ....Respondents
WITH
WRIT PETITION NO.6134 OF 2023
Miss Chitra Anton Bramhane ....Petitioner
V/s.
Municipal Commissioner-Pimpri
Chinchwad Municipal Corporation
and Anr. ....Respondents
___Page No.11 of 25___
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WITH
WRIT PETITION NO.6140 OF 2023
Taware Shubhangi Babasaheb ....Petitioner
V/s.
Municipal Commissioner-Pimpri
Chinchwad Municipal Corporation
and Anr. ....Respondents
WITH
WRIT PETITION NO.6139 OF 2023
Alka Ramesh Sonawane ....Petitioner
V/s.
Municipal Commissioner-Pimpri
Chinchwad Municipal Corporation
and Anr. ....Respondents
WITH
WRIT PETITION NO.6133 OF 2023
WITH
INTERIM APPLICATION (STAMP) NO.21275 OF 2024
AND
INTERIM APPLICATION (STAMP) NO.21279 OF 2024
IN
WRIT PETITION NO.6133 OF 2023
Khatavkar Poonam Anukush ....Petitioner
V/s.
Municipal Commissioner-Pimpri
Chinchwad Municipal Corporation
and Anr. ....Respondents
WITH
WRIT PETITION NO.6144 OF 2023
Dipali Prakash Gole ....Petitioner
V/s.
Municipal Commissioner-Pimpri
Chinchwad Municipal Corporation
and Anr. ....Respondents
WITH
WRIT PETITION NO.6135 OF 2023
Vaishali Shahaji Kokate ....Petitioner
V/s.
Municipal Commissioner-Pimpri
Chinchwad Municipal Corporation
and Anr. ....Respondents
___Page No.12 of 25___
8 August 2024
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WITH
WRIT PETITION NO.6143 OF 2023
Punam Ajay Arkade ....Petitioner
V/s.
Municipal Commissioner-Pimpri
Chinchwad Municipal Corporation
and Anr. ....Respondents
WITH
WRIT PETITION NO.6138 OF 2023
Hemlata Sumansingh Valve ....Petitioner
V/s.
Municipal Commissioner-Pimpri
Chinchwad Municipal Corporation
and Anr. ....Respondents
WITH
WRIT PETITION NO.6147 OF 2023
Supriya Dynoba Kachare and Anr. ....Petitioners
V/s.
Municipal Commissioner-Pimpri
Chinchwad Municipal Corporation
and Anr. ....Respondents
WITH
WRIT PETITION NO.9903 OF 2023
Pimpri Chinchwad Municipal ....Petitioners
Corporation and Anr.
V/s.
Manju Valmik Koli ....Respondent
WITH
WRIT PETITION NO.9895 OF 2023
Pimpri Chinchwad Municipal ....Petitioners
Corporation and Anr.
V/s.
Savita Manikrao Bodke ....Respondent
WITH
WRIT PETITION NO.9921 OF 2023
Pimpri Chinchwad Municipal ....Petitioners
Corporation and Anr.
V/s.
Laxman Bapurav Dond ....Respondent
WITH
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WRIT PETITION NO.9899 OF 2023
Pimpri Chinchwad Municipal ....Petitioners
Corporation and Anr.
V/s.
Lata Girdharilal Suvarnkar ....Respondent
WITH
WRIT PETITION NO.9957 OF 2023
Pimpri Chinchwad Municipal ....Petitioners
Corporation and Anr.
V/s.
Dhanshree Bharat Bhosale ....Respondent
WITH
WRIT PETITION NO.9913 OF 2023
Pimpri Chinchwad Municipal ....Petitioners
Corporation and Anr.
V/s.
Radhika Dattu Bhangare ....Respondent
WITH
WRIT PETITION NO.9917 OF 2023
The Municipal Commissioner ....Petitioners
Pimpri Chinchwad Municipal
Corporation and Anr.
V/s.
Avinash Ashok Masane and Anr. ....Respondents
WITH
WRIT PETITION NO.9912 OF 2023
Pimpri Chinchwad Municipal ....Petitioners
Corporation and Anr.
V/s.
Mangesh Mahadev Shete ....Respondent
WITH
WRIT PETITION NO.9930 OF 2023
The Municipal Commissioner ....Petitioners
Pimpri Chinchwad Municipal
Corporation and Anr.
V/s.
Anita Babasaheb Morale ....Respondent
WITH
WRIT PETITION NO.9815 OF 2023
Pimpri Chinchwad Municipal ....Petitioners
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Corporation and Anr.
V/s.
Vinita Lalsingh Rathod ....Respondent
WITH
WRIT PETITION NO.9958 OF 2023
Pimpri Chinchwad Municipal ....Petitioners
Corporation and Anr. Thr. Its The
Commissioner
V/s.
Pramila Kiran Mane ....Respondent
WITH
WRIT PETITION NO.9933 OF 2023
Pimpri Chinchwad Municipal ....Petitioners
Corporation and Anr. Thr. Its The
Commissioner and Anr.
V/s.
Swati Suresh Waghmare ....Respondent
WITH
WRIT PETITION NO.9934 OF 2023
Pimpri Chinchwad Municipal ....Petitioners
Corporation Thr. Its the
Commissioner and Anr.
V/s.
Pradip Kisan Tembhekar ....Respondent
WITH
WRIT PETITION NO.9870 OF 2023
The Municipal Commissioner ....Petitioners
Pimpri Chinchwad Municipal
Corporation and Anr.
V/s.
Sanghmitra Babarao Avachar ....Respondent
WITH
WRIT PETITION NO.9885 OF 2023
The Municipal Commissioner ....Petitioners
Pimpri Chinchwad Municipal
Corporation and Anr.
V/s.
Vrushali Prasahnt Amrutkar ....Respondent
WITH
WRIT PETITION NO.9890 OF 2023
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8 August 2024
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The Municipal Commissioner ....Petitioners
Pimpri Chinchwad Municipal
Corporation and Anr.
V/s.
Sunil Tukaram Mang ....Respondent
WITH
WRIT PETITION NO.9929 OF 2023
The Municipal Commissioner ....Petitioners
Pimpri Chinchwad Municipal
Corporation and Anr.
V/s.
Priyadarshan Prataprao ....Respondent
Gayakwad
WITH
WRIT PETITION NO.9883 OF 2023
The Municipal Commissioner ....Petitioners
Pimpri Chinchwad Municipal
Corporation and Anr.
V/s.
Kishan Ganapati Gaikwad ....Respondent
WITH
WRIT PETITION NO.9925 OF 2023
Pimpri Chinchwad Municipal ....Petitioners
Corporation thr. its Commissioner
and Anr.
V/s.
Gangaram Vishwas Kajrekar ....Respondent
WITH
WRIT PETITION NO.9868 OF 2023
Pimpri Chinchwad Municipal ....Petitioner
Corporation thr. Its the
Commissioner
V/s.
Ravindra Ashok Dhavale ....Respondent
WITH
WRIT PETITION NO.9851 OF 2023
Pimpri Chinchwad Municipal ....Petitioner
Corporation thr. Its Commissioner
V/s.
Sonubai Vinayakrao Dudhate ....Respondent
___Page No.16 of 25___
8 August 2024
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WITH
WRIT PETITION NO.9848 OF 2023
Pimpri Chinchwad Municipal ....Petitioner
Corporation thr. Its Commissioner
V/s.
Tasmiya Sadik Shaikh ....Respondent
WITH
WRIT PETITION NO.9954 OF 2023
Pimpri Chinchwad Municipal ....Petitioner
Corporation thr. its Commissioner
V/s.
Manisha A. Waghmare ....Respondent
WITH
WRIT PETITION NO.9946 OF 2023
Pimpri Chinchwad Municipal ....Petitioners
Corporation thr. Its Commissioner
and Anr.
V/s.
Mukta Balbhim Sonkamble ....Respondent
WITH
WRIT PETITION NO.9952 OF 2023
Pimpri Chinchwad Municipal ....Petitioner
Corporation thr. its Commissioner
V/s.
Sneha Madhusudan Malsure ....Respondent
WITH
WRIT PETITION NO.9846 OF 2023
Pimpri Chinchwad Municipal ....Petitioner
Corporation thr. its Commissioner
V/s.
Vivek Satish Mohite ....Respondent
WITH
WRIT PETITION NO.9955 OF 2023
Pimpri Chinchwad Municipal ....Petitioner
Corporation thr. Its Commissioner
V/s.
Sapna Rajendra Dhainje ....Respondent
WITH
WRIT PETITION NO.9879 OF 2023
Pimpri Chinchwad Municipal ....Petitioners
___Page No.17 of 25___
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Corporation thr. Its Commissioner
& Anr.
V/s.
Ashwini Shivaji Ghodke ....Respondent
WITH
WRIT PETITION NO.9936 OF 2023
Pimpri Chinchwad Municipal ....Petitioners
Corporation thr. Its the
Commissioner and Anr.
V/s.
Sangita Vilas Jamdade ....Respondent
WITH
WRIT PETITION NO.9939 OF 2023
Pimpri Chinchwad Municipal ....Petitioners
Corporation thr. Its Commissioner
& Anr.
V/s.
Pooja Dattatraya Shingade ....Respondent
WITH
WRIT PETITION NO.9947 OF 2023
Pimpri Chinchwad Municipal ....Petitioners
Corporation thr. Its Commissioner
& Anr.
V/s.
Pallavi Shivaji Kamble ....Respondent
WITH
WRIT PETITION NO.9858 OF 2023
Pimpri Chinchwad Municipal
Corporation thr. its Commissioner
& Anr. ....Petitioners
V/s.
Sharmila Badansing Chavhan ....Respondent
WITH
WRIT PETITION NO.9941 OF 2023
Pimpri Chinchwad Municipal
Corporation thr. its Commissioner
& Anr. ....Petitioners
V/s.
Vishwas Bhagwan Malve ....Respondent
WITH
___Page No.18 of 25___
8 August 2024
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WRIT PETITION NO.9937 OF 2023
Pimpri Chinchwad Municipal ....Petitioners
Corporation thr. Its the
Commissioner and Anr.
V/s.
Aruna Kailas Thubal ....Respondent
WITH
WRIT PETITION NO.9907 OF 2023
Pimpri Chinchwad Municipal ....Petitioners
Corporation thr. Its the
Commissioner & Anr.
V/s.
Mohasin Ayubsab Shaikh ....Respondent
WITH
WRIT PETITION NO.10053 OF 2023
Pimpri Chinchwad Municipal
Corporation thr. its Commissioner
and Anr. ....Petitioners
V/s.
Rupali Ramchandra Gavankar ....Respondent
WITH
WRIT PETITION NO.9998 OF 2023
Pimpri Chinchwad Municipal
Corporation thr. its the
Commissioner & Anr. ....Petitioners
V/s.
Lalita Madhukar Patil ....Respondent
WITH
WRIT PETITION NO.9951 OF 2023
Pimpri Chinchwad Municipal
Corporation thr. Its Commissioner
& Anr. ....Petitioners
V/s.
Omkar Bharat Jadhav ....Respondent
WITH
WRIT PETITION NO.9959 OF 2023
Pimpri Chinchwad Municipal
Corporation thr. Its Commissioner
& Anr. ....Petitioners
V/s.
___Page No.19 of 25___
8 August 2024
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Rupali Dilip Ahire ....Respondent
WITH
WRIT PETITION NO.9893 OF 2023
Pimpri Chinchwad Municipal ....Petitioners
Corporation thr. its Commissioner
& Anr.
V/s.
Sarika Mahendra Ambudkar ....Respondent
WITH
WRIT PETITION NO.9889 OF 2023
Pimpri Chinchwad Municipal ....Petitioners
Corporation thr. its Commissioner
& Anr.
V/s.
Usha Laxman Sonawane ....Respondent
WITH
WRIT PETITION NO.9944 OF 2023
Pimpri Chinchwad Municipal ....Petitioners
Corporation thr. its Commissioner
& Anr.
V/s.
Rohini Ravindra Dumbre ....Respondent
WITH
WRIT PETITION NO.9942 OF 2023
Pimpri Chinchwad Municipal
Corporation thr. its Commissioner
& Anr. ....Petitioners
V/s.
Nath Udhav Jadhav ....Respondent
WITH
WRIT PETITION NO.9853 OF 2023
Pimpri Chinchwad Municipal
Corporation thr. Its Commissioner
& Anr. ....Petitioners
V/s.
Rushikesh Deepakrao More ....Respondent
WITH
WRIT PETITION NO.9949 OF 2023
Pimpri Chinchwad Municipal
Corporation thr. Its Commissioner
& Anr. ....Petitioners
___Page No.20 of 25___
8 August 2024
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V/s.
Divya Waman Rathod ....Respondent
WITH
WRIT PETITION NO.9908 OF 2023
Pimpri Chinchwad Municipal
Corporation thr. its Commissioner
& Anr. ....Petitioners
V/s.
Puja Sunil Khandare ....Respondent
WITH
WRIT PETITION NO.9876 OF 2023
Pimpri Chinchwad Municipal
Corporation thr. its Commissioner
& Anr. ....Petitioners
V/s.
Namrata Nitin Supe ....Respondent
WITH
WRIT PETITION NO.9932 OF 2023
Pimpri Chinchwad Municipal
Corporation thr. its Commissioner
& Anr. ....Petitioners
V/s.
Vimal Ankush Shinde ....Respondent
WITH
WRIT PETITION NO.9969 OF 2023
Pimpri Chinchwad Municipal
Corporation thr. its Commissioner
& Anr. ....Petitioners
V/s.
Supriya Dynoba Kachare and Ors. ....Respondents
WITH
WRIT PETITION NO.9972 OF 2023
Pimpri Chinchwad Municipal
Corporation thr. its Commissioner
& Anr. ....Petitioners
V/s.
Poonam Ajay Arkade ....Respondent
WITH
WRIT PETITION NO.9981 OF 2023
Pimpri Chinchwad Municipal ....Petitioners
___Page No.21 of 25___
8 August 2024
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Megha group matter_INTERIM.docx
Corporation thr. the
Commissioner & Anr.
V/s.
Pournima Devanand Bagade ....Respondent
WITH
WRIT PETITION NO.9980 OF 2023
Pimpri Chinchwad Municipal
Corporation thr. the
Commissioner & Anr. ....Petitioners
V/s.
Alka Ramesh Sonawane ....Respondent
WITH
WRIT PETITION NO.9517 OF 2023
Pimpri Chinchwad Municipal ....Petitioners
Corporation thr. the
Commissioner & Anr.
V/s.
Chitra Anton Bramhane ....Respondent
WITH
WRIT PETITION NO.9968 OF 2023
Pimpri Chinchwad Municipal ....Petitioners
Corporation thr. the
Commissioner & Anr.
V/s.
Jyoti Arun Sangle ....Respondent
WITH
WRIT PETITION NO.9971 OF 2023
Pimpri Chinchwad Municipal ....Petitioners
Corporation thr. the
Commissioner & Anr.
V/s.
Namrata Makrand Pingle ....Respondent
WITH
WRIT PETITION NO.9974 OF 2023
Pimpri Chinchwad Municipal ....Petitioners
Corporation thr. the
Commissioner & Anr.
V/s.
Vaishali Shahaji Kokate ....Respondent
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8 August 2024
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Megha group matter_INTERIM.docx
WITH
WRIT PETITION NO.9979 OF 2023
Pimpri Chinchwad Municipal ....Petitioners
Corporation thr. the
Commissioner & Anr.
V/s.
Sarika Mahendra Ambudkar ....Respondent
WITH
WRIT PETITION NO.9976 OF 2023
Pimpri Chinchwad Municipal ....Petitioners
Corporation thr. the
Commissioner & Anr.
V/s.
Punam Ankush Khatavkar ....Respondent
WITH
WRIT PETITION NO.9967 OF 2023
Pimpri Chinchwad Municipal ....Petitioners
Corporation thr. the
Commissioner & Anr.
V/s.
Arti Purshuram Sutar and Anr. ....Respondents
WITH
WRIT PETITION NO.9978 OF 2023
Pimpri Chinchwad Municipal ....Petitioners
Corporation thr. the
Commissioner & Anr.
V/s.
Varsha Parmeshwar Waghmare ....Respondent
WITH
WRIT PETITION NO.9973 OF 2023
Pimpri Chinchwad Municipal ....Petitioners
Corporation thr. the
Commissioner & Anr.
V/s.
Deepali Prakash Gole ....Respondent
WITH
WRIT PETITION NO.9970 OF 2023
Pimpri Chinchwad Municipal ....Petitioners
Corporation thr. Its thr.
Commissioner & Anr.
V/s.
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8 August 2024
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Megha group matter_INTERIM.docx
Nitin Shankar Sable ....Respondent
WITH
WRIT PETITION NO.9977 OF 2023
Pimpri Chinchwad Municipal ....Petitioners
Corporation thr. Its thr.
Commissioner & Anr.
V/s.
Satyabhama Gundu Giri ....Respondent
WITH
WRIT PETITION NO.9975 OF 2023
Pimpri Chinchwad Municipal ....Petitioners
Corporation thr. Its thr.
Commissioner & Anr.
V/s.
Seema Naryan Pal ....Respondent
WITH
WRIT PETITION NO.9661 OF 2023
Pimpri Chinchwad Municipal ....Petitioners
Corporation thr. the
Commissioner & Anr.
V/s.
Namdev Ramu Landge ....Respondent
WITH
WRIT PETITION NO.9653 OF 2023
Pimpri Chinchwad Municipal ....Petitioners
Corporation thr. the
Commissioner & Anr.
V/s.
Nandini Jitendra Ukrande ....Respondent
WITH
WRIT PETITION NO.9673 OF 2023
Pimpri Chinchwad Municipal ....Petitioners
Corporation thr. Its Commissioner
& Anr.
V/s.
Ashwini Narayan Salgar and Anr. ....Respondents
________________________________________________________________
Mr. Nitin Kulkarni for the Petitioners in some of the Petitions.
Mr. G.H. Keluskar for Respondent -PCMC.
________________________________________________________________
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8 August 2024
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Megha group matter_INTERIM.docx
CORAM : SANDEEP V. MARNE, J.
Dated : 2 September 2024.
P.C.:
1) Not on board. Upon being mentioned, taken on board.
2) Motion is made seeking extension of interim order, which was continued by this Court while passing judgment and order dated 8 August 2024. Mr. Kulkarni, the learned counsel appearing for some of the Petitioners would submit that Special Leave Petitions could not be filed within four weeks on account of involvement of large number of Petitioners. He would pray for extension of the interim order. The request is opposed by Mr. Keluskar, the learned counsel appearing for the Municipal Corporation.
3) Considering the fact that large number of Petitioners are involved, the interim order shall continue to operate till 30 September 2024.
[SANDEEP V. MARNE, J.]
___Page No.25 of 25___ 8 August 2024
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