Saturday, 09, May, 2026
 
 
 
Expand O P Jindal Global University
 
  
  
 
 
 

Vikas Ashokrao Dekate vs State Of Maharashtra
2024 Latest Caselaw 14770 Bom

Citation : 2024 Latest Caselaw 14770 Bom
Judgement Date : 8 May, 2024

Bombay High Court

Vikas Ashokrao Dekate vs State Of Maharashtra on 8 May, 2024

                                                                                   1-MCA-212-2024


Pdp
            IN THE HIGH COURT OF JUDICATURE AT BOMBAY
                   CIVIL APPELLATE JURISDICTION
              MISC. CIVIL APPLICATION NO. 212 OF 2024

       Vikas Ashokrao Dekate & Anr.                                   .. Applicants
            Versus
       State of Maharashtra & Ors.                                    .. Respondents

Mr. Akshay Sudame (via VC) i/by Mr. Piyush Pande for applicants.

Mr. P. P. Kakade, Government Pleader with Mr. M. M. Pabale, AGP for respondent no.1-State.

CORAM: DEVENDRA KUMAR UPADHYAYA, CJ.

               DATE:            8th MAY, 2024

       P.C.:

1. This Misc. Civil Application seeks transfer of Writ Petition No. 4418 of 2016, which has been filed before Nagpur Bench of this Court, to Aurangabad Bench of this Court on the ground that various other petitions are pending before Aurangabad Bench where hearing has already commenced and since the subject matter of the petition at Nagpur Bench and those at Aurangabad is the same, to avoid plurality judgments, it will be appropriate to club the Writ Petition No. 4418 of 2016 with the bunch of the writ petitions at Aurangabad.

2. Accordingly, issue notice to the respondents, returnable on 14th June, 2024.

3. On behalf of respondent no.1, learned AGP has put in appearance and waives service of notice.

4. We have been informed by the learned counsel for the applicants that hearing in the bunch of petitions at

1-MCA-212-2024

Aurangabad is fixed for tomorrow as per official website of the Court.

5. Accordingly, we permit the learned counsel for the applicants to make a request before the Bench where the matters are pending at Aurangabad Bench to adjourn the hearing of the said bunch of petitions tomorrow.





          Digitally
          signed by
                                                              (CHIEF JUSTICE)
          PRAVIN
PRAVIN    DASHARATH
DASHARATH PANDIT
PANDIT    Date:
          2024.05.09
          09:55:09
          +0530






 

 
Download the LatestLaws.com Mobile App
 
 
Latestlaws Newsletter
 

Publish Your Article

 

Campus Ambassador

 

Media Partner

 

Campus Buzz

 

LatestLaws Guest Court Correspondent

LatestLaws Guest Court Correspondent Apply Now!
 

LatestLaws.com presents: Lexidem Offline Internship Program, 2026

 

LatestLaws.com presents 'Lexidem Online Internship, 2026', Apply Now!

 
 

LatestLaws Partner Event : IJJ

 

LatestLaws Partner Event : Smt. Nirmala Devi Bam Memorial International Moot Court Competition

 
 
Latestlaws Newsletter