The Executive Engineer Majalgaon ... vs Bhagwat Atmaram Kadam And Ors
2024 Latest Caselaw 14321 Bom

Bombay High Court

The Executive Engineer Majalgaon ... vs Bhagwat Atmaram Kadam And Ors on 6 May, 2024

                                                            25-ca-3842-2024.odt
                                     (1)


             IN THE HIGH COURT OF JUDICATURE AT BOMBAY
                        BENCH AT AURANGABAD

                  CIVIL APPLICATION NO. 3842 OF 2024
                           IN FAST/1796/2024
                                 WITH
                  CIVIL APPLICATION NO. 3843 OF 2024
                           IN FAST/1796/2024
   The Executive Engineer Majalgaon Project Kesapuri Camp And Anr
                                VERSUS
                  Bhagwat Atmaram Kadam And Ors
                                   ...
    Advocate for Applicant : Ms. Kalpana Kulkarni Sonpawale h/f Mr.
                      Sunil Prabhudeo Sonpawale
                                   ...
                                     CORAM : S.G. MEHARE, J.

DATED : MAY 06, 2024

PER COURT:-

1. Learned counsel for the appellant submits that the

execution proceeding has been filed against the impugned judgment

and award. The appellant is ready to deposit the entire money of

compensation as per the impugned judgment and award with the

Executing Court. He is at liberty to deposit the money within twelve

weeks from today.

2. Issue notice to the respondents, returnable on

30.07.2024.

3. It is clarified that this Court has not stayed the impugned

judgment and award.

(S.G. MEHARE, J.) Mujaheed//