Citation : 2024 Latest Caselaw 14235 Bom
Judgement Date : 6 May, 2024
13-ASWP-7339-2023.doc
IN THE HIGH COURT OF JUDICATURE AT BOMBAY
CIVIL APPELLATE JURISDICTION
WRIT PETITION NO. 7339 OF 2023
Symbiosis Opern Education Society & Symbiosis
Skills & Professional University & Anr ...Petitioners
Versus
University Grants Commission & Anr ...Respondents
Mr. Ravi Bharadwaj, a/w Ravindra Keshavrao Adsure, Bhushan
Bhadgale, i/b Sidheshwar Biradar, Advocates for the Petitioners.
Mr. Rui Rodrigues, a/w Jainedra Sheth, Advocates for
Respondents.
CORAM : B. P. COLABAWALLA &
SOMASEKHAR SUNDARESAN, JJ.
DATE : MAY 06, 2024
PC :
1. We have heard the above Writ Petition. We have reserved
judgment, which shall be pronounced in due course.
2. This order will be digitally signed by the Private Secretary/
Personal Assistant of this Court. All concerned will act on production by
fax or email of a digitally signed copy of this order.
Digitally signed by ASHWINI ASHWINI JANARDAN JANARDAN VALLAKATI VALLAKATI Date:
2024.05.07 12:37:55 +0530 [ SOMASEKHAR SUNDARESAN, J.] [ B. P. COLABAWALLA, J.]
MAY 06, 2024 Ashwini Vallakati
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