The Government Of The State Of Israel vs Earnest Business Services Pvt Ltd ...
2024 Latest Caselaw 13949 Bom

Bombay High Court

The Government Of The State Of Israel vs Earnest Business Services Pvt Ltd ... on 3 May, 2024

Author: Abhay Ahuja

Bench: Abhay Ahuja

                                                                                 NOB - CHS 660 of 2019.doc


                                  IN THE HIGH COURT OF JUDICATURE AT BOMBAY
                                      ORDINARY ORIGINAL CIVIL JURISDICTION

                                   CHAMBER SUMMONS NO. 660 OF 2019
VAISHALI                                         IN
ANIL                      COMMERCIAL EXECUTION APPLICATION NO. 418 OF 2019
TIKAM
                                                 IN
Digitally signed
                         ARBITRATION PROCEEDINGS BEFORE THE SOLE ARBITRATOR
by VAISHALI
ANIL TIKAM
Date:               The Government of the State of Israel,
2024.05.04
15:28:25 +0530      through the Consul General of Israel              )... Applicant/Original
                                                                         Claimant.
                    In the matter between
                    The Government of the State of Israel,
                    through the Consul General of Israel              )... Original Claimant
                           V/s.
                    Earnest Business Services Private Limited
                    & Ors.                                            )... Respondents

                    Mr. Shrikant Pillai i/b. Solomon Co.,Advocate for                the Applicant in
                    Chamber Summons No. 660/2019
                    Ms.      Kamini        Pansare    i/b.   V.M.   Legal,     Advocate         for      the
                    Respondent/Judgment Debtor


                                                     CORAM      :     ABHAY AHUJA, J.

                                                     DATE       :     3rd MAY 2024

                    P.C. :


                    1.       Not on board. Mentioned.

2. By this Application, the Applicant is seeking to list the Chamber

Summons No.660/2019 in Commercial Execution Application No.

418/2019. In view of Order dated 5th February, 2020, this Court is

NOB - CHS 660 of 2019.doc

unable to take up the matter.

3. Accordingly, liberty to mention before the alternate Bench.

(ABHAY AHUJA, J.)