P.R. Acoustical And Engineering Works ... vs Walchand Nagar Industries Ltd
2024 Latest Caselaw 13769 Bom

Bombay High Court

P.R. Acoustical And Engineering Works ... vs Walchand Nagar Industries Ltd on 2 May, 2024

Author: Abhay Ahuja

Bench: Abhay Ahuja

                                                                      904.EXA 2170-18.doc


                                     IN THE HIGH COURT OF JUDICATURE AT BOMBAY
                                         ORDINARY ORIGINAL CIVIL JURISDICTION

                                       EXECUTION APPLICATION NO. 2170 OF 2018

                     P. R. Acoustical and Engineering Works (P) Ltd.                 ...Applicant
                            V/s.
                     Walchand Nagar Industries Ltd.                                  ...Respondent

                     Ms. Ashwini Jadhav i/b Fast Track Legal, Advocate for the
                     Applicant/Decree Holder.
                     None for Respondent.


                                               CORAM   :     ABHAY AHUJA, J.

                                               DATE    :     2nd MAY, 2024
                     P.C. :

1. Ms. Jadhav, learned Counsel appears for the Applicant and

apologizes for not having served the copy of the application on the

Judgment Debtor and seeks some time.

Digitally signed by NIKITA NIKITA YOGESH YOGESH GADGIL GADGIL Date:

2024.05.03

2. Accordingly, list on 11th June, 2024. Let the service be completed 11:04:58 +0530

and an appropriate affidavit of service be filed by the next date.

(ABHAY AHUJA, J.)