The General Secretary Ahmednagar vs Raosaheb Bhagade And Others
2024 Latest Caselaw 6992 Bom

Bombay High Court

The General Secretary Ahmednagar vs Raosaheb Bhagade And Others on 4 March, 2024

               IN THE HIGH COURT OF JUDICATURE AT BOMBAY
                          BENCH AT AURANGABAD

                    72 WRIT PETITION NO. 5343 OF 2015
                                  WITH
             CONT. PETITION NO. 680 OF 2017 IN WP/5343/2015
                                  WITH
                     WRIT PETITION NO. 5341 OF 2015
                                   WITH
                     WRIT PETITION NO. 5369 OF 2015
                                  WITH
                      WRIT PETITION NO. 5344 OF 2015

     Managing Director, Maharashtra State Farming Corporation Ltd. Survey
                             No.270 And Another
                                   VERSUS
                        General Secretary, Ahmednagar
                                       ...
              Advocate for the Petitioner : Mr. Dhorde Vikram R.
         Advocate for Respondents : Mr. A.A. Joshi h/f. Mr. S.V. Natu
                                       ...

                       CORAM          : ARUN R. PEDNEKER, J.

                       Dated          : March 04, 2024

PER COURT :-

1. Parties are permitted to file written submissions and the judgments

on which they wish to rely. List the matter on 26.3.2024.

2. Interim relief, if any, to continue till then.

( ARUN R. PEDNEKER, J. )

ssc/