The Ex. Engineer, Osmanabad Medium ... vs Somnath Yashwant Kokare And Ors
2024 Latest Caselaw 6750 Bom

Bombay High Court

The Ex. Engineer, Osmanabad Medium ... vs Somnath Yashwant Kokare And Ors on 1 March, 2024

 IN THE HIGH COURT OF JUDICATURE AT BOMBAY BENCH
                 AT AURANGABAD

            913 CIVIL APPLICATION NO. 820 OF 2024
                       IN FAST/6263/2021

            SOMNATH YASHWANT KOKARE
                     VERSUS
THE EX. ENGINEER, OSMANABAD MEDIUM IRRI. PROJ. DIV.
               OSMANABAD AND ORS

            WITH CIVIL APPLICATION NO. 3106 OF 2021
       IN FAST/6263/2021 WITH CIVIL APPLICATION NO. 3108
                   OF 2021 IN FAST/6263/2021

                             .....
   Advocate for Applicant : Mr. Doke Kishor R., S. K. Doke.
      AGP for Respondents-State : Mrs. R. R. Tandale.
 Advocate for Respondent No.1 : Mr. S. B. Patil, Mr. P. A. Pisal.
                             .....

                           CORAM :     S. G. MEHARE, J.
                           DATE :      01.03.2024
PER COURT :-


1.      Heard the respective learned counsels for the parties.


2.      Perused the appeal memo.      Considering the facts and

circumstances of the case, the following order is passed :

                              ORDER

(i) The application is allowed.

(ii) Applicant is allowed to withdraw the entire amount

deposited with the Court with accrued interest with an undertaking to deposit the money, if the impugned judgment

and award is reversed.

(iii) List the matter in due course.

(S. G. MEHARE, J.)

...

vmk/-