Ajay Mahasukhlal Shah vs Chandrakant Babulal Shah
2024 Latest Caselaw 6737 Bom

Bombay High Court

Ajay Mahasukhlal Shah vs Chandrakant Babulal Shah on 1 March, 2024

                                                                                      902-cra119-21.doc

   vai
                                 IN THE HIGH COURT OF JUDICATURE AT BOMBAY
          Digitally signed
          by VASANT
                                                 CIVIL APPELLATE JURISDICTION
VASANT   ANANDRAO
ANANDRAO IDHOL
IDHOL    Date:
          2024.03.04
          12:03:57 +0530
                                 CIVIL REVISION APPLICATION NO.119 OF 2021


                 Ajay M. Shah                                                      ..Applicant
                           V/s.
                 Chandrakant B. Shah,since deceased
                 through His L.Rs. - Jignesh C. Shah & Ors.                        ..Respondents


                 None for the Applicant.

                 None for the Respondents.

                                                            CORAM : RAJESH S. PATIL, J.

DATE : 1ST MARCH, 2024.

P.C. :-

1. This matter is put up by the Department seeking the

corrections in the name of advocate appearing for Respondent

Nos.1 to 3 in the judgment dated 29 November 2023.

2. The name of Advocate "Mr.Rajesh P. Chheda" has been

wrongly mentioned as "Mr.Rajendra M. Chheda" in the judgment

dated 29 November 2023.

3. In the judgment dated 29 November 2023, the name

902-cra119-21.doc

of advocate "Mr.Rajendra M. Chheda" should be shown as

"Mr.Rajesh P. Chheda" instead of "Mr.Rajendra M. Chheda" in

the title and the body of the Judgment.

4. Rest of the judgment remains unaltered. The judgment

dated 29 November 2023 stands corrected accordingly.

(RAJESH S. PATIL, J.)