The Executive Engineer, Hetvane Dam ... vs Harishchandra Sadashiv Desai And Ors
2024 Latest Caselaw 845 Bom

Bombay High Court

The Executive Engineer, Hetvane Dam ... vs Harishchandra Sadashiv Desai And Ors on 12 January, 2024

Author: M.M. Sathaye

Bench: M.M. Sathaye

                                                                                            39-IA-17979-2023.doc




                                   IN THE HIGH COURT OF JUDICATURE AT BOMBAY
                                                CIVIL APPELLATE JURISDICTION
                                        INTERIM APPLICATION NO. 17979 OF 2023
                                                          IN
                                          FIRST APPEAL (ST) NO. 25273 OF 2022

                        The Executive Engineer, Hetvane Dam                 ...Applicant/Appellant
         Digitally
         signed by
         TALLE
                        Division, Raigad                                    (Org. Opponent No. 3)
TALLE    SHUBHAM
SHUBHAM ASHOKRAO
ASHOKRAO Date:
         2024.01.12
                               Versus
         18:21:56
         +0530
                        Harishchandra Sadashiv Desai And Ors.               ...Respondents

                                                  ************
                       Ms. Chaitrali A. Deshmukh, Advocate for Applicant/Appellant.
                       None for the Respondents.
                                                        ************
                                                          CORAM : M.M. SATHAYE, J.

                                                          DATE       : 12th JANUARY, 2024
                       P.C. :

1. Heard learned Counsel for the Applicant.

2. This is an Application for condonation of delay in filing the First Appeal against the Judgment and Award passed by the Reference Court. According to office note, there is an delay of 4 years 91 days.

3. Issue notice to Respondents returnable on 16.02.2024.

(M.M. SATHAYE, J.)