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Sujata Wd/O Kailash Gaikwad vs Dr. Raj Gajbhiye, Dean Of Govt. Medical ...
2024 Latest Caselaw 778 Bom

Citation : 2024 Latest Caselaw 778 Bom
Judgement Date : 12 January, 2024

Bombay High Court

Sujata Wd/O Kailash Gaikwad vs Dr. Raj Gajbhiye, Dean Of Govt. Medical ... on 12 January, 2024

Author: M.S. Jawalkar

Bench: Avinash G. Gharote, Mukulika Shrikant Jawalkar

                                                                     1                                 61.CP.8-2023.odt




                                  IN THE HIGH COURT OF JUDICATURE AT BOMBAY
                                            NAGPUR BENCH AT NAGPUR

                                           CONTEMPT PETITION NO. 8 OF 2023
                                                          IN
                                           WRIT PETITION NO. 2791 OF 2021 (D)
                              ( Sujata Wd/o Kailash Gayakwad Vs. Dr. Raj Gajbhiye & Ors. )
                  Office Notes, Office Memoranda                     Court's or Judge's orders
                  of Coram, Appearances, Court's
                  orders     or    directions and
                  Registrar's orders

                                          Mr. D.P. Bhongade, Advocate for the Petitioner.
                                          Mrs. K.R. Deshpande, AGP for the Respondent/State.


                                          CORAM:        AVINASH G. GHAROTE AND
                                                        SMT. M.S. JAWALKAR, JJ.

DATED : 12th JANUARY, 2024

Heard.

2. Mrs. Deshpande, learned AGP for the respondent(s)/State, makes a statement, that the review application has been withdrawn and the respondents are willing to process the pension papers of the petitioner, for which she makes a request to the petitioner to supply the documents, list of which is handover to the petitioner today. Upon the documents being supplied by the petitioner to the respondents by 29.01.2024, the respondents shall process the papers and ensure the compliance with the judgment dated 19.08.2022 within a period of three weeks thereafter, considering which, list the matter on 12.02.2024.

(SMT. M.S. JAWALKAR, J.) (AVINASH G. GHAROTE, J.) SD. Bhimte Signed by: Mr.S.D.Bhimte Designation: PA To Honourable Judge Date: 12/01/2024 17:01:03

 
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