Ajay Pratap Singh vs State Of Mah. Thr. Pso, Sadar Ps, Nagpur ...
2024 Latest Caselaw 715 Bom

Bombay High Court

Ajay Pratap Singh vs State Of Mah. Thr. Pso, Sadar Ps, Nagpur ... on 11 January, 2024

Author: Vinay Joshi

Bench: Vinay Joshi

                                                                    1                                    apl995.2023

                                      IN THE HIGH COURT OF JUDICATURE AT BOMBAY
                                                NAGPUR BENCH : NAGPUR
                                       CRIMINAL APPLICATION (APL) NO.995/2023
                                        (Ajay Pratap Singh Vs. State of Maharashtra and others)
                  ----------------------------------------------------------------------------------------------
                 Office Notes, Office Memoranda of Coram,                               Court's or Judge's orders
                 appearances, Court's orders of directions
                 and Registrar's orders
                 --------------------------------------------------------------------------------------
                                          Mr. R.R. Vyas, Counsel for the applicant.
                                          Ms. S.V. Kolhe, A.P.P. for respondent Nos.1 and 2.
                                          Mr. U.K. Bisen, Counsel for respondent No.3.

                                          CORAM: VINAY JOSHI AND MRS.VRUSHALI V. JOSHI, JJ.

DATED : 11.1.2024.

In compliance with the judgment and order of this Court dated 8.1.2024 the applicant has filed pursis with payment receipt.

2. Compliance noted and filed.

(MRS. VRUSHALI V. JOSHI, J.) (VINAY JOSHI, J.)

Tambaskar.

Signed by: MR. N.V. TAMBASKAR Designation: PA To Honourable Judge Date: 12/01/2024 14:55:54