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Faisal Mohd. Hussain Agarabattiwala ... vs Manoj Dattatray Mestry
2024 Latest Caselaw 714 Bom

Citation : 2024 Latest Caselaw 714 Bom
Judgement Date : 11 January, 2024

Bombay High Court

Faisal Mohd. Hussain Agarabattiwala ... vs Manoj Dattatray Mestry on 11 January, 2024

Author: Abhay Ahuja

Bench: Abhay Ahuja

 1                       30 sj 40-22 in ss 9-22 with sj 3-23 in ss 13-22 with ial 38179-22 in sj 3-23-os.doc


                           IN THE HIGH COURT OF JUDICATURE AT BOMBAY
                               ORDINARY ORIGINAL CIVIL JURISDICTION

                              SUMMONS FOR JUDGMENT NO.40 OF 2022
                                               IN
                                    SUMMARY SUIT NO.9 OF 2022
                                              WITH
                              SUMMONS FOR JUDGMENT NO.3 OF 2023
                                               IN
                                    SUMMARY SUIT NO.9 OF 2022
                                              WITH
                            INTERIM APPLICATION (L) NO.38179 OF 2022
                                               IN
                              SUMMONS FOR JUDGMENT NO. 3 OF 2023

  Manoj Dattatraya Mestry                                                     ... Plaintiff
        Vs.
  Faisal Mohd. Hussain Agarbattiwala and anr.                                 ... Defendants

                                 -------
 Mr. Aloukik R. Pai with Mr. Akshay R. Pai, Mr. Varad Jadhav and Mr.
 Shanmukh Puranik i/by Ms. Bina Pai, Advocates for the Plaintiff.
 Mr. Punit Anand with Mr. Pranav Avhad, Mr. Siddharth Rajamohan, Ms.
 Darshna Naval and Ms. Yashaswi Pande, Advocates for the Defendants.
                                 -------

                                    CORAM :          ABHAY AHUJA, J.
                                    DATE :           11 JANUARY, 2024.
 P.C. :

1. This Summons for Judgment has been argued by the learned

counsel for the Plaintiff.

2. For Mr. Punit Anand, learned counsel for the Defendants in both the

suits to reply, list on 31st January, 2024, at 3.00 p.m.

(ABHAY AHUJA, J.)

Priya R. Soparkar 1 of 1

 
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