Minal Enterprises vs Kavya Byuildcon Pvt Ltd And Ors
2024 Latest Caselaw 703 Bom

Bombay High Court

Minal Enterprises vs Kavya Byuildcon Pvt Ltd And Ors on 11 January, 2024

Author: Abhay Ahuja

Bench: Abhay Ahuja

                                                      17. SS 2-23 @SJL 10327-23.doc


                 IN THE HIGH COURT OF JUDICATURE AT BOMBAY
                     ORDINARY ORIGINAL CIVIL JURISDICTION

                               SUMMARY SUIT NO. 2 OF 2023

 Minal Enterprises                                        ...Plaintiff
       V/s.
 Kavya Buildcon Pvt. Ltd.                                 ...Defendant
                                  WITH
                 SUMMONS FOR JUDGMENT (L) NO. 10327 OF 2023
                                   IN
                       SUMMARY SUIT NO. 2 OF 2023

 None for the Plaintiff.
 Ms. Kausar Banatwala i/b Mr. Tushar Goradia for Defendant.

                                   CORAM     :    ABHAY AHUJA, J.

                                   DATE      :    11th JANUARY, 2024
 P.C. :


 1.       None for the Plaintiff.

2. Ms. Banatwala, learned Counsel appears for the Defendant and

submits that the matter is wrongly on board as by the order dated 9 th

January, 2024, this Court has scheduled the matter to be listed on 24 th

February, 2024. Accordingly, list as per schedule on 24th January, 2024.

(ABHAY AHUJA, J.)