Ambuja Cements Limited vs Tirupati Ready-Mix Concrete
2024 Latest Caselaw 67 Bom

Bombay High Court

Ambuja Cements Limited vs Tirupati Ready-Mix Concrete on 2 January, 2024

Author: Abhay Ahuja

Bench: Abhay Ahuja

                                                                24-sjl-81-2019.doc


                 IN THE HIGH COURT OF JUDICATURE AT BOMBAY
                     ORDINARY ORIGINAL CIVIL JURISDICTION

                 SUMMONS FOR JUDGMENT (L) NO.81 OF 2019
                                 IN
                 COMMERCIAL SUMMARY SUIT NO. 491 OF 2019

 Ambuja Cements Limited                                 ...Plaintiff
       V/s.
 Tirupati Ready-Mix Concrete                            ...Defendant.

 Ms. Gayatri Mohite, Mr. Divyanshu Gupta i/b Parinam Law Associates,
 Advocates for Plaintiff.
 Ms. Vasudha Gupta i/b Y & A Legal, Advocate for the Defendant.


                               CORAM     :     ABHAY AHUJA, J.

                               DATE      :     2nd JANUARY, 2024

 P.C. :

1. Both the learned Counsel appear and submit that pleadings in

the matter are complete. However, the Summons for Judgment is yet to

be heard. Learned Counsel submit that since the matter is appearing

after more than three years, some time be granted.

2. At their joint request, list on 16th January, 2024 for hearing on

Summons for Judgment.

(ABHAY AHUJA, J.)