Dheeraj Dineshkumar Agarwal vs Kiran Ravie Lalpurria
2024 Latest Caselaw 589 Bom

Bombay High Court

Dheeraj Dineshkumar Agarwal vs Kiran Ravie Lalpurria on 10 January, 2024

Author: Abhay Ahuja

Bench: Abhay Ahuja

                                                             9 COMSS 30-23.DOC.doc


               IN THE HIGH COURT OF JUDICATURE AT BOMBAY
                   ORDINARY ORIGINAL CIVIL JURISDICTION
                       IN ITS COMMERCIAL DIVISION

                 COMMERCIAL SUMMARY SUIT NO.30 OF 2023

 DHEERAJ DINESHKUMAR AGARWAL                             )...PLAINTIFF

          V/s.

 KIRAN RAVIE LALPURRIA                                   )...DEFENDANT
                                WITH
                  SUMMONS FOR JUDGMENT NO.26 OF 2023
                                 IN
                 COMMERCIAL SUMMARY SUIT NO.30 OF 2023

 Mr.Girish Kedia a/w. Mr.Krushang Kedia, Advocates for the Plaintiff.
 Mr.Anand Mishra i/by Mr.A.M.Saraogi, Advocates for the Defendant.

                               CORAM      :     ABHAY AHUJA, J.

                               DATE       :     10th JANUARY 2024

 P.C. :

1. At the request of Mr.Mishra, learned Counsel for the Defendant,

list on 24th January 2024.

2. Mr.Kedia, learned Counsel for the Plaintiff, has no objection.

(ABHAY AHUJA, J.)