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Dadarao Bhaurao Kolhe vs The State Of Maharashtra Through The ...
2024 Latest Caselaw 484 Bom

Citation : 2024 Latest Caselaw 484 Bom
Judgement Date : 9 January, 2024

Bombay High Court

Dadarao Bhaurao Kolhe vs The State Of Maharashtra Through The ... on 9 January, 2024

Author: R. G. Avachat

Bench: R. G. Avachat

                                                           1               904APPLN4330.2023.odt

                                        IN THE HIGH COURT OF JUDICATURE AT BOMBAY
                                                  BENCH AT AURANGABAD.

                                           904 CRIMINAL APPLICATION NO. 4330 OF 2023
                                                    IN APEALST/12247/2023

                                                     Dadarao Bhaurao Kolhe
                                                            VERSUS
                              The State Of Maharashtra Through The Police Station Offier, The Police
                                                        Station Sillod - R
                                                                ...
                                           Mrs. Anagha V. Rotte, Advocate for Applicant
                                             Mr. S. D. Ghayal, APP for Respondents
                                                                ...

                                                               CORAM :    R. G. AVACHAT
                                                                                 AND
                                                                          NEERAJ P. DHOTE, J.
                                                               DATED :    09TH JANUARY, 2024

                             PER COURT : -

1. By this application the applicant seeks condonation of 66 days delay in preferring the Appeal against the Judgment and Order dated 05.07.2023 passed by the Additional Sessions Judge, Aurangabad in Sessions Case No. 265 of 2018.

2. Heard both the sides.

3. For the reasons cited in the application, the application is allowed. Delay caused in filing the appeal is condoned. Appeal be registered.




                              [NEERAJ P. DHOTE]                                 [R. G. AVACHAT]
                                   JUDGE                                             JUDGE


                             SG Punde

Signed by: Sandeep Gulabrao Punde Designation: PS To Honourable Judge Date: 09/01/2024 18:53:22

 
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