Babarao Nathuji Bhongade And Others vs Zilla Parishad, Wardha, Thr. The Chief ...
2024 Latest Caselaw 39 Bom

Bombay High Court

Babarao Nathuji Bhongade And Others vs Zilla Parishad, Wardha, Thr. The Chief ... on 2 January, 2024

Author: M. S. Jawalkar

Bench: Avinash G. Gharote, Mukulika Shrikant Jawalkar

  2024:BHC-NAG:10-DB
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                                      IN THE HIGH COURT OF JUDICATURE AT BOMBAY
                                                NAGPUR BENCH, NAGPUR.
                                            CIVIL APPLN. (W) NO. 3579 OF 2023
                                                           IN
                                            WRIT PETITION NO. 6359 OF 2017
                                               Babarao Nathuji Bhongade and others
                                                                -Vs.-
                                         The Chief Executive Officer, Z.P.Wardha and others
                      ----------------------------------------------------------------------------------------------
                      Office notes, Office Memoranda of
                      Coram, appearances, Court's orders      Court's or Judge's Orders.
                      or directions and Registrar's orders.
                      ----------------------------------------------------------------------------------------------
                                              Mr.D.P.Shouche, counsel for the petitioners.
                                              Mrs.Kalyani Deshpande, AGP for the respondents-State.


                                                                CORAM : AVINASH G. GHAROTE &
                                                                        SMT. M. S. JAWALKAR, JJ.

DATE : 2ND JANUARY, 2024

The present application seeks early hearing. It is contended that the matter already covered by the judgment of this Court. The application is allowed and disposed of.

2. List Writ Petition No.6359 of 2017 at the end of the Board on 08/01/2024.

(SMT.M.S.JAWALKAR, J) (A.G.GHAROTE, J)

Signed by: Mr. G.S. Khunte Designation: PS To Honourable Judge Date: 02/01/2024 16:27:37 KHUNTE