Bulk Mro Industrial Supply Pvt Ltd vs Js Equipments
2024 Latest Caselaw 374 Bom

Bombay High Court

Bulk Mro Industrial Supply Pvt Ltd vs Js Equipments on 8 January, 2024

Author: Abhay Ahuja

Bench: Abhay Ahuja

                                                               20-SJ-2-2022.doc


               IN THE HIGH COURT OF JUDICATURE AT BOMBAY
                   ORDINARY ORIGINAL CIVIL JURISDICTION

                  SUMMONS FOR JUDGMENT NO.2 OF 2022
                                 IN
                 COMMERCIAL SUMMARY SUIT NO.61 OF 2021

 BULK MRO INDUSTRIAL SUPPLY PRIVATE LIMITED )...PLAINTIFF

          V/s.
 M/S JS EQUIPMENTS                                        )...DEFENDANT

 Mr. Darshan Asher with Mr. Rahul Sanghvi and Mr. Samarth Jaidev
 i/by M/s Sanjay Udeshi & Co., Advocates for the Plaintiff.
 Adv. P. Kolembekar with Ms. Ruchita Chavan i/by M/s Thodur Law
 Associates, Advocates for the Defendant.

                               CORAM   :     ABHAY AHUJA, J.

                               DATE    :     8th JANUARY 2024

 P.C. :

1. Both the learned Counsel submit that Mediation pursuant to

order dated 10th August 2022 has failed and the Summons for

Judgment be heard as pleadings are complete.

2. Accordingly, list for hearing of Summons for Judgment on

5th February 2024.

(ABHAY AHUJA, J.)