Housing Development Finance ... vs Solaris Development Private Limited ...
2024 Latest Caselaw 363 Bom

Bombay High Court

Housing Development Finance ... vs Solaris Development Private Limited ... on 8 January, 2024

Author: Abhay Ahuja

Bench: Abhay Ahuja

                                        1         39 sj 19-21 in comss 46-21-os.doc


                       IN THE HIGH COURT OF JUDICATURE AT BOMBAY
                           ORDINARY ORIGINAL CIVIL JURISDICTION

                          SUMMONS FOR JUDGMENT NO.19 OF 2021
                                          IN
                         COMMERCIAL SUMMARY SUIT NO.46 OF 2021

 Housing Development Finance Corporation Limited ... Plaintiff
        Vs.
 Solaris Developers Private Limited and anr.     ... Defendants

                                      -------
 Mr. Shreyansh Desai h/f Mr. Nikhil Rajani i/by M/s V. Deshpande and Company,
 Advocates for the Plaintiff.
 Mr. Mayank Bagla i/by Mr. Puneet Gogad, Advocates for the Defendants.
                                      -------

                            CORAM :   ABHAY AHUJA, J.

                            DATE :    08 JANUARY, 2024.


 P.C. :

1. Mr. Shreyansh Desai holding for Mr. Nikhil Rajani, learned counsel

for the Plaintiff seeks some more time to file an Interim Application in

accordance with the order dated 4th December, 2023. At his request, list on

29th January, 2024.

2. Let an Application be taken out by the next date with a copy to the

other side.

                                                 (ABHAY AHUJA, J.)




   Priya R. Soparkar                                                                  1 of 1