Keshav Mansing Salunkhe vs Nitin Prabhakar Bhagawat
2024 Latest Caselaw 3005 Bom

Bombay High Court

Keshav Mansing Salunkhe vs Nitin Prabhakar Bhagawat on 31 January, 2024

Author: Sandeep V. Marne

Bench: Sandeep V. Marne

                                                                                Board Sr.No.:-58

 IN THE HIGH COURT OF JUDICATURE AT BOMBAY
      APPELLATE SIDE CIVIL JURISDICTION

                SECOND APPEAL NO. 91 OF 2022

 Keshav Mansing Salunkhe                                 ....APPELLANT
             V/S
 Nitin Prabhakar Bhagawat                              ....RESPONDENT

WITH INTERIM APPLICATION NO. 542 OF 2022 In Second Appeal 91 OF 2022

Keshav Mansing Salunkhe ....PETITIONER V/S Nitin Prabhakar Bhagawat ....RESPONDENT

Mr. Nikhil Wadikar a/w Ms. Aishwarya Jadhav i/b Mr. Nandu Pawar for the Appellant Mr. Prashant L. Rathod for the Respondent

CORAM : HON'BLE SHRI JUSTICE SANDEEP V. MARNE J DATE : 31st January, 2024 P.C. :

Arguments are concluded. Judgment/ order is reserved.

( FOR REGISTRAR JUDICIAL - I )